High Courts07 Nov 2013Dismissed
Kulwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0299
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 26 of 226
High Courts07 Nov 2013
Satya Parkash Vs State Bank of India
Punjab And Haryana At Chandigarh · (2014) 3 SCT 198
High Courts07 Nov 2013Dismissed
Charanjit Singh Vs M/s. Allied Properties
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0269
High Courts07 Nov 2013Dismissed
Mohkam Singh Vs State Bank of India
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0229
High Courts07 Nov 2013Allowed
Ram Lubhaya Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 2 JCC(Narcotics) 63
High Courts07 Nov 2013
Major Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0155
High Courts07 Nov 2013Allowed
Pushpa Vs Bansi Lal
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0136
High Courts07 Nov 2013Allowed
Sandeep Kaur Vs Mandeep Singh
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0135
High Courts07 Nov 2013
Gajjan Singh Vs State of U.T.
Punjab And Haryana At Chandigarh · (2014) 2 CCR 91 : (2014) 1 Crimes 561
High Courts07 Nov 2013Dismissed
Victor Robinson Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 575
High Courts07 Nov 2013
Chajju Ram (since deceased) through L.Rs. Vs Joint Director, Panchayat and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0080
High Courts07 Nov 2013Dismissed
Paramjit Singh Vs Jagat Singh
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0071
High Courts07 Nov 2013
State of Haryana Vs Harish
Punjab And Haryana At Chandigarh · (2014) 1 PLR 303
High Courts07 Nov 2013Dismissed
Batala Cooperative Sugar Mills Ltd. Vs Union of India
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0056
High Courts07 Nov 2013Allowed
Gurnam Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0053
High Courts07 Nov 2013
Madan Lal (Deceased) Through his L.Rs. Vs Hardeep Kaur
Punjab And Haryana At Chandigarh · (2014) 2 PLR 360
High Courts07 Nov 2013
Ajay Kumar Saini Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0023
High Courts07 Nov 2013Allowed
Labh Singh Kadian Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 3 SCT 725
High Courts06 Nov 2013Disposed Off
Er. Mohinder Partap Singh Dhillon Vs Punjab State Power Corporation Ltd.
Punjab And Haryana At Chandigarh · (2014) 3 SCT 334
High Courts06 Nov 2013
Baljit Singh Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 757