High Courts06 Nov 2013Dismissed
Hardeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0231
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 27 of 226
High Courts06 Nov 2013
Rajinder Kumar Garg Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0230
High Courts06 Nov 2013Allowed
The Patti Majha Truck Operators Society Vs Food Corporation of India and Others
Punjab And Haryana At Chandigarh · AIR 2014 P&H 1 : (2014) 2 BC 619
High Courts06 Nov 2013
Gram Panchayat Nanu Majra Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0202
Punjab Village Common Lands (Regulation) Act, 1961 — Section 11
High Courts06 Nov 2013
Surinder Kumar Vs Union of India
Punjab And Haryana At Chandigarh · (2014) 2 SCT 452
High Courts06 Nov 2013Dismissed
Girish Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0132
High Courts06 Nov 2013Allowed
Ashwani Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0018
High Courts31 Oct 2013Allowed
Tarsem Lal Suresh Kumar contractors Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 1 ILR (P&H) 870 : (2014) 174 PLR 320
High Courts31 Oct 2013Allowed
D.K. Tyagi Vs Board of Governors
Punjab And Haryana At Chandigarh · (2014) 2 SCT 517
High Courts31 Oct 2013Allowed
Bhupinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 3 SCT 267
High Courts31 Oct 2013Allowed
Kanwal Singh Rana Vs The Kurukshetra University
Punjab And Haryana At Chandigarh · (2014) 3 SCT 261
High Courts31 Oct 2013Disposed Off
Jagdish Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 3 SCT 220
High Courts31 Oct 2013Allowed
Amrita Bhardwaj Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 3 SCT 209
High Courts31 Oct 2013Dismissed
Shyam Lal Thukral Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 2 PLR 329
High Courts31 Oct 2013Dismissed
Ram Avtar Vs The Cement Corporation of India Limited
Punjab And Haryana At Chandigarh · (2014) 2 PLR 326
High Courts31 Oct 2013Dismissed
Anil Kumar Jain Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 2 PLR 323
High Courts31 Oct 2013
Subhas C. Saini Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 1 ILR (P&H) 563 : (2014) 2 SCT 418
High Courts31 Oct 2013Dismissed
Darshan Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0139
High Courts31 Oct 2013
Sonia Overseas Pvt. Ltd. Vs Union of India
Punjab And Haryana At Chandigarh · (2014) 300 ELT 165 : (2014) 25 GSTR 438 : (2014) 2 PLR 327
High Courts31 Oct 2013
Lt. Col. Sultan Singh Ralhan Vs Commandant
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0081