High Courts11 Nov 2013Dismissed
Mothu Ram (since deceased, through his L.Rs. ) and Others Vs Jagdish Ram (since deceased, through his L.Rs. ) and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0284
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 25 of 226
High Courts11 Nov 2013
Court on its own motion Vs D.S. Chinna
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0133
High Courts11 Nov 2013Partly Allowed
Lajwanti @ Bimla Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0070
High Courts11 Nov 2013Dismissed
Bal Bahadar Vs Industrial Tribunal
Punjab And Haryana At Chandigarh · (2014) 141 FLR 964 : (2014) 2 PLR 399
High Courts11 Nov 2013Disposed Off
Jawahar Lal Vs Surinder Singh and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 147
High Courts08 Nov 2013Allowed
Mohinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 133
High Courts08 Nov 2013Dismissed
Yogesh Prabhakar Vs Monika
Punjab And Haryana At Chandigarh · (2014) 174 PLR 129
High Courts08 Nov 2013Allowed
Bhajan Singh Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2014) 2 SCT 297
High Courts08 Nov 2013Allowed
Pranab Vishvash Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0268
High Courts08 Nov 2013Allowed
Rajinder Kaur Vs Union of India, Department of Road Transport and Highway and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 128
High Courts08 Nov 2013Dismissed
Manisha Vs District Judge, Panchkula and Another
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0134
High Courts08 Nov 2013Dismissed
Anar Singh Vs Commissioner, Rohtak Division and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 136
High Courts08 Nov 2013
Parkash Singh Vs Joint Development Commissioner
Punjab And Haryana At Chandigarh · (2014) 3 PLR 543
High Courts08 Nov 2013Dismissed
Baljit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 2 SCT 547
High Courts08 Nov 2013Allowed
Chander Bhan Vs Punjab National Bank
Punjab And Haryana At Chandigarh · (2014) 2 SCT 570
High Courts08 Nov 2013Dismissed
Ved Prakash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 3 SCT 454
High Courts08 Nov 2013Allowed
Bidhi Chand Vs Punjab and Haryana High Court and Another
Punjab And Haryana At Chandigarh · (2014) 174 PLR 142 : (2014) 1 SCT 536
High Courts08 Nov 2013Dismissed
Council of Secondary Education Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 2 SCT 403
High Courts07 Nov 2013Allowed
Gram Panchayat Vs Secretary to Govt. of Punjab
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0304
High Courts07 Nov 2013Dismissed
Charanji Lal Vs Assistant Collector 1st Grade
Punjab And Haryana At Chandigarh · (2013) 11 P&H CK 0303