High Courts29 Oct 2013Dismissed
Harnam Kaur through her Mukhtiar-am Teja Singh Vs Gurdial Singh and Another
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0054
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 29 of 226
High Courts29 Oct 2013
Sukhdev Singh and Others Vs Maghar Singh and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 300
High Courts28 Oct 2013Dismissed
Manoj Kumar Vs Union of India
Punjab And Haryana At Chandigarh · (2014) 3 SCT 412
High Courts28 Oct 2013Dismissed
State of Punjab Vs Amar Nath
Punjab And Haryana At Chandigarh · (2014) 2 SCT 487
High Courts28 Oct 2013Dismissed
Rajinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0381
High Courts28 Oct 2013
Dr. Avtar Singh Vs Income Tax Settlement Commission and Another
Punjab And Haryana At Chandigarh · (2014) 360 ITR 588
High Courts28 Oct 2013Allowed
Krishan Lal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 531
High Courts28 Oct 2013Dismissed
Harjinder Singh Vs Kesar Singh and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 188
High Courts28 Oct 2013Allowed
Sukhbir Singh and Others Vs Assistant Director, Consolidation and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 189
High Courts28 Oct 2013
Smt. Subhadra Devi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 190
High Courts28 Oct 2013
Hardev Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 194
High Courts28 Oct 2013
Jarnail Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 199
High Courts28 Oct 2013
Amrit Kaur @ Paramjit Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 192 : (2014) 1 SCT 727
High Courts28 Oct 2013Disposed Off
Manohar Lal Vs Madan Lal Goyal and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0059
High Courts28 Oct 2013Dismissed
Nitin Yadav and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0058
High Courts28 Oct 2013
Pritam Singh Vs Tilak Raj and Another
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0057
High Courts28 Oct 2013Dismissed
Raj Kumar and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0056
High Courts28 Oct 2013Dismissed
Smt. Bali Devi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0046
High Courts28 Oct 2013
Employees' State Insurance Corporation Ltd. Vs Ranjit Kumar Goel and Others
Punjab And Haryana At Chandigarh · (2014) 140 FLR 931 : (2014) LLR 418
High Courts28 Oct 2013Allowed
Puran Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0011