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Punjab And Haryana At Chandigarh judgments, 2013

4,505 judgments · page 30 of 226

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High Courts28 Oct 2013Allowed

Harwinder Singh Aneja @ Tinku Vs Brij Mohan and Others

Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0006

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High Courts25 Oct 2013

Surya Synthetics Vs State of Punjab

Punjab And Haryana At Chandigarh · (2014) 71 VST 335

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High Courts25 Oct 2013Dismissed

Babu Ram Vs Raj Pal

Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0414

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High Courts25 Oct 2013Disposed Off

Gurmej Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0411

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High Courts25 Oct 2013Dismissed

Baldev Raj Mahi Vs Punjab National Bank

Punjab And Haryana At Chandigarh · (2014) 2 SCT 488

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High Courts25 Oct 2013

Usha Vs State of Punjab

Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0302

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High Courts25 Oct 2013Allowed

Deepak Vs State of Haryana

Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0301

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High Courts25 Oct 2013

Ram Chand Vs Ashok Kumar

Punjab And Haryana At Chandigarh · (2014) 3 Crimes 496

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High Courts25 Oct 2013Dismissed

Paras Ram Vs Dayawati and Others

Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0265

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High Courts25 Oct 2013Dismissed

Arvind Kaur and Another Vs Bharat Petroleum Corporation Limited and Another

Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0264

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High Courts25 Oct 2013Dismissed

Charanjit Vs Preeto and Others

Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0225

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High Courts25 Oct 2013Allowed

Rajbir Singh and Another Vs Chandigarh Administration and Others

Punjab And Haryana At Chandigarh · (2014) 1 SCT 535

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High Courts25 Oct 2013Dismissed

Om Parkash Jain Vs State of Haryana

Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0178

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High Courts25 Oct 2013Allowed

Shiv Charan Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0177

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High Courts25 Oct 2013Allowed

Tarlochan Singh @ Bittu @ Nachattar Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0176

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High Courts25 Oct 2013Allowed

M/s. Today Homes and Infrastructure Pvt. Ltd. Vs Ludhiana Improvement Trust and Another

Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0175

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High Courts25 Oct 2013Allowed

Beer Singh Vs Karambir and Others

Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0172

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High Courts25 Oct 2013Allowed

Smt. Bohati Devi and Another Vs General Public and Another

Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0171

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High Courts25 Oct 2013Allowed

Durgesh Aggarwal Vs State of Punjab

Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0170

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High Courts25 Oct 2013Allowed

Jaspal Singh Vs Manjit Singh and others

Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0169

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