COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 32 of 226
Hardial Singh Vs Punjab State Federation of Cooperative Sugar Mills Ltd.
Punjab And Haryana At Chandigarh · (2014) 3 SCT 443
Satnam Singh alias Kala and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0366
Mahesh Sapra Vs Siel Chemicals Complex
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0295
M/s. Ambuja Electro Castings Limited Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2014) 306 ELT 583 : (2014) 174 PLR 171
Shri M.S. Gill, AEE Vs Haryana State Electricity Board and Another
Punjab And Haryana At Chandigarh · (2014) 174 PLR 168
Sohan Lal Jhanji and Another Vs Rekha Jhanji Brar and Others
Punjab And Haryana At Chandigarh · (2014) 174 PLR 165
Gurnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0258
M/s. Wingsfield Knitwear Pvt. Ltd. Vs Raj Kumar Arora and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0187
Balbir Kaur Vs Devinder Singh and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0186
Bhupinder Pal Kaur Vs Amarj Surjit Singh
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0185
Deepak and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0184
Sandeep Rathi Vs Smt. Manju Phogat
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0183
Shanti Devi and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0182
Zile Singh Vs M/s. Magma Fincorp Ltd.
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0181
Punjab State and Another Vs Kartar Singh and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0179
S.S. Cheema and Others Vs The Punjab Mandi Board and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0157
Lachhmi Narain Gupta and Sons Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2013) 263 CTR 615 : (2014) 221 TAXMAN 356
Constable Harinder Kumar Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2014) 1 SCT 733
Sangeeta Vs Rajinder Kumar Pasrija
Punjab And Haryana At Chandigarh · (2014) 174 PLR 174