High Courts29 Apr 2011Dismissed
Avtar Singh Vs Tara Rani
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 52
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 91 of 196
High Courts29 Apr 2011Allowed
Jagir Singh and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0271
Haryana Ceiling on Land Holdings Act, 1972 — Section 18(6)
High Courts29 Apr 2011Allowed
Smt. Jaswant Kaur Vs Punjab State Cooperative Supply and Marketing Federation Limited and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0268
High Courts29 Apr 2011
Rafi @ Rafik and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0267
Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 376
High Courts29 Apr 2011
Ravinder Kumar Saini Vs State of Punjab Electricity Board and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0266
High Courts29 Apr 2011
Lovely Rani and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0265
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts29 Apr 2011
Mandeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0222
Penal Code, 1860 (IPC) — Section 107, 306, 498A
High Courts29 Apr 2011
Aerens Goldsouk International Ltd. Vs Metcalfe Properties Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0221
Arbitration and Conciliation Act, 1996 — Section 11
High Courts29 Apr 2011Allowed
Ram Asra Vs Punjab State Power Corporation Ltd. and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0220
High Courts29 Apr 2011Dismissed
Bureau of Indian Standars Vs Vijay Singh and another
Punjab And Haryana At Chandigarh · (2011) 2 ILR (P&H) 614 : (2011) 3 RCR(Criminal) 269
Bureau of Indian Standards Act, 1986 — Section 11, 33Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482
High Courts29 Apr 2011Dismissed
Karan Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0210
Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(3), 156(3), 190, 200
High Courts29 Apr 2011
Phoonwati and Another Vs Rajesh Kumar
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0202
Constitution of India, 1950 — Article 227
High Courts29 Apr 2011
Ami Lal and Others Vs Haryana State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0196
Industrial Disputes Act, 1947 — Section 25H
High Courts29 Apr 2011
Hukam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) 2 RCR(Civil) 281
Land Acquisition Act, 1894 — Section 4, 6Punjab Regional and Town Planning and Development Act, 1995 — Section 77
High Courts29 Apr 2011Dismissed
Labh Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0147
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 34, 341
High Courts29 Apr 2011Allowed
Sanjeev Gill alias Sonur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0135
Penal Code, 1860 (IPC) — Section 323, 34, 452
High Courts29 Apr 2011Allowed
Prof. Joginder Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0134
High Courts29 Apr 2011Dismissed
Dr. Gobind Ram Vs Rajesh Gupta
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0133
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts29 Apr 2011
Jagtar Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0132
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts29 Apr 2011Dismissed
Krishan Kumar Batra Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0131
Criminal Procedure Code, 1973 (CrPC) — Section 482