COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2011

3,920 judgments · page 90 of 196

High Courts02 May 2011Dismissed

Nirmal Singh and Others Vs Sh. Anurag Verma, IAS and Others

Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0143

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2AConstitution of India, 1950 — Article 227Contempt of Courts Act, 1971 — Section 12

Read judgment

High Courts02 May 2011Dismissed

Manjinder Singh Vs Gurdev Singh alias Gurmeet Singh

Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0114

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227

Read judgment

High Courts02 May 2011

State of Haryana and Others Vs Sukhdev

Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0113

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1Constitution of India, 1950 — Article 227

Read judgment

High Courts02 May 2011

Baldev Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0085

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 363, 366

Read judgment

High Courts02 May 2011

Nirmala and Another Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0084

Criminal Procedure Code, 1973 (CrPC) — Section 482

Read judgment

High Courts02 May 2011Allowed

Joginder Pal Singh Vs State of Rajasthan and Others

Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0080

Constitution of India, 1950 — Article 227

Read judgment

High Courts02 May 2011Dismissed

Sanjay Kumar Duhan Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0079

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

Read judgment

High Courts02 May 2011Dismissed

Commissioner of Income Tax (Central), Ludhiana Vs S.S.R.D. Somany Sikshan Sansthan

Punjab And Haryana At Chandigarh · (2011) 201 TAXMAN 313

Income Tax Act, 1961 — Section 260A

Read judgment

High Courts02 May 2011Dismissed

Hari Singh and others Vs Jaswant Singh

Punjab And Haryana At Chandigarh · (2011) 2 ILR (P&H) 755 : (2012) 167 PLR 286

Civil Procedure Code, 1908 (CPC) — Section 100, 100(4), 100(5)Easements Act, 1882 — Section 13Punjab Courts Act, 1918 — Section 41

Read judgment

High Courts02 May 2011

Rajbir Kaur and Another Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0063

Criminal Procedure Code, 1973 (CrPC) — Section 482

Read judgment

High Courts29 Apr 2011Allowed

Raj Kishore @ Ramu Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 731

Criminal Procedure Code, 1973 (CrPC) — Section 313, 319Penal Code, 1860 (IPC) — Section 363, 366, 376

Read judgment

High Courts29 Apr 2011

Ravinder Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0334

Criminal Procedure Code, 1973 (CrPC) — Section 439, 482Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 364

Read judgment

High Courts29 Apr 2011Dismissed

Rajbir Vs Net Ram and Others

Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0329

Constitution of India, 1950 — Article 226, 227

Read judgment

High Courts29 Apr 2011

Surja Ram Vs Sham Lal and Others

Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0328

Read judgment

High Courts29 Apr 2011

Paramjit Singh Bedi Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0327

Read judgment

High Courts29 Apr 2011Allowed

Jagdish Kumar Sehgal Vs The Punjab State Power Corporation Ltd. and Another

Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0326

Read judgment

High Courts29 Apr 2011

Gurpal Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0318

Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 323

Read judgment

High Courts29 Apr 2011Allowed

Raghbir Singh Vs The Collector, Rewari and Others Bahadur Singh and Others Vs The Collector, Narnaul and Others

Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0317

Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 7

Read judgment

High Courts29 Apr 2011Dismissed

Anil Mittal Vs Punjab State Electricity Board and Others

Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0310

Constitution of India, 1950 — Article 227

Read judgment

High Courts29 Apr 2011Dismissed

Ranjit Singh Vs Financial Commissioner, Revenue and Others

Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 836

Read judgment