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Punjab And Haryana At Chandigarh judgments, 2011

3,920 judgments · page 88 of 196

High Courts04 May 2011Allowed

Sucha Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0052

Dowry Prohibition Act, 1961 — Section 2Penal Code, 1860 (IPC) — Section 120B, 304B, 498A
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High Courts03 May 2011Dismissed

Lakhbir Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 155

Criminal Procedure Code, 1973 (CrPC) — Section 173, 239, 240, 292, 293Evidence Act, 1872 — Section 40, 41, 44Penal Code, 1860 (IPC) — Section 148, 149, 380, 427, 448
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High Courts03 May 2011Dismissed

Kulwant Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0210

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 279, 337, 338, 427
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High Courts03 May 2011Allowed

Abid Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0047

Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 392, 395, 397, 412
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