High Courts09 May 2011Dismissed
Khajan Vs J.S.R. Land Developer Pvt. Ltd. and Others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 364
Constitution of India, 1950 — Article 227Court Fees Act, 1870 — Article 1, 17, 7
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 87 of 196
High Courts09 May 2011Dismissed
Rai Singh Vs Hindustan Petroleum Corporation Limited, Delhi and Others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 357
High Courts09 May 2011Allowed
Mrs. Jatinder Kaur Vs Sh. Rohit Chopra
Punjab And Haryana At Chandigarh · (2011) 163 PLR 667 : (2011) 4 RCR(Civil) 87
East Punjab Urban Rent Restriction (Amendment) Act, 1985 — Section 4East Punjab Urban Rent Restriction (Amendment) Act, 2001 — Section 3East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2), 13A, 13B, 18A
High Courts09 May 2011Allowed
M/s Amit Enterprises Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2011) 269 ELT 314 : (2011) 163 PLR 360
Customs Act, 1962 — Section 110, 111, 17, 18, 2(34)
High Courts09 May 2011Dismissed
Shrimati Chandro Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 367 : (2011) 4 RCR(Civil) 572
Haryana Ceiling on Land Holdings Act, 1972 — Section 11(3), 4, 8, 8(2)Transfer of Property Act, 1882 — Section 68, 73(2)
High Courts09 May 2011Dismissed
CIT Vs Punjab State Electricity Board
Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0001
Income Tax Act, 1961 — Section 143(3), 147, 260A, 32
High Courts06 May 2011Dismissed
Rajan Sharma and Others Vs Labh Singh and Others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 351
Civil Procedure Code, 1908 (CPC) — Order 35 Rule 3, Order 35 Rule 5East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts06 May 2011
Jagvir Kaur Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 192
Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts06 May 2011
Satnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0214
Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 304
High Courts06 May 2011
Bohar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0200
Probation of Offenders Act, 1958 — Section 4(1)Punjab Excise Act, 1914 — Section 61, 61(1)
High Courts06 May 2011Allowed
M/s Shareen Hire Purchase Pvt. Limited Vs Kulwinder Kaur
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 299
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts06 May 2011Dismissed
Rattan Chand Vs Smt. Bimla Devi and Others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 349
Arbitration and Conciliation Act, 1996 — Section 8
High Courts06 May 2011Dismissed
Naveen Neb and Others Vs Rishu Arora Alias Rishu Neb
Punjab And Haryana At Chandigarh · (2011) 163 PLR 353
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts05 May 2011Dismissed
Harjit Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 4 RCR(Civil) 28
Punjab Panchayati Raj Act, 1994 — Section 20
High Courts05 May 2011Allowed
Varinder Kumar Vs Divisional Commissiner, Patiala and others
Punjab And Haryana At Chandigarh · (2011) 4 RCR(Civil) 24
Constitution of India, 1950 — Article 226, 227Punjab Municipal Corporation Act, 1976 — Section 146, 147
High Courts05 May 2011Dismissed
M/s N.N. Estate Private Limited Vs Surinder Goyal
Punjab And Haryana At Chandigarh · (2011) 163 PLR 140 : 2012 (5) RCR (Civil) 591
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227Court Fees Act, 1870 — Article 1, 17, 7
High Courts05 May 2011Dismissed
Dr. Manoj Lamba Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0194
High Courts05 May 2011Allowed
Satya Narayan Aggarwal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0193
High Courts05 May 2011Allowed
Sadhu Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 263
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 148, 149, 427, 446, 447
High Courts05 May 2011
Joginder Singh Vs Additional Director, Panchayats, Punjab, Chandigarh and others
Punjab And Haryana At Chandigarh · (2012) 2 RCR(Civil) 386
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7