COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2011

3,920 judgments · page 92 of 196

High Courts29 Apr 2011Dismissed

Jasbir Singh Dhillon Vs Punjab State Industrial Development Corporation Limited and Another

Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0095

Arbitration and Conciliation Act, 1996 — Section 11, 11(6)Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151Companies Act, 1956 — Section 446

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High Courts29 Apr 2011Dismissed

Firm Roop Milan Hotel and Restaurant Vs Sathi Vijay Kumar

Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0065

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13

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High Courts29 Apr 2011Dismissed

Gurbachan Singh Vs Tarsem Lal

Punjab And Haryana At Chandigarh · (2011) 164 PLR 136 : (2011) 3 RCR(Civil) 53

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High Courts29 Apr 2011Allowed

Ravi Yadav and Others Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0050

Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(9), 438, 482Penal Code, 1860 (IPC) — Section 147, 149, 323, 341, 506

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High Courts29 Apr 2011

Bhulla Ram Vs Shankar Dass

Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0038

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 65

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High Courts29 Apr 2011

Vijay Kumar Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0036

Penal Code, 1860 (IPC) — Section 182, 406, 420, 438(2)

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High Courts29 Apr 2011

Premjit Kalia Vs Santokh Singh and Others

Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0030

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 53A

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High Courts29 Apr 2011

Deepak Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0029

Penal Code, 1860 (IPC) — Section 323, 34, 452

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High Courts29 Apr 2011

Dharam Pal Vs Parasram and Others

Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0027

Constitution of India, 1950 — Article 227

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High Courts29 Apr 2011Dismissed

Om Parkash Vs Smt. Raj Bala and Others

Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0026

Hindu Adoptions and Maintenance Act, 1956 — Section 19, 21, 22

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High Courts29 Apr 2011

Ram Chander (Khalasi) Vs Punjab State Power Corporation Ltd. and Ors

Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0019

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High Courts29 Apr 2011

Vaibhav Chaudhary and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0008

Constitution of India, 1950 — Article 227

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High Courts29 Apr 2011Dismissed

Iqbal Kaur and others Vs Dayal Singh and others

Punjab And Haryana At Chandigarh · (2011) 163 PLR 17 : (2011) 4 TAC 123

Motor Vehicles Act, 1988 — Section 163

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High Courts29 Apr 2011Allowed

Sukhdev Singh Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2011) 163 PLR 25 : (2011) 3 RCR(Civil) 835

Evidence Act, 1872 — Section 40, 41, 42, 43, 44Punjab Village Common Lands (Regulation) Act, 1961 — Section 7

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High Courts28 Apr 2011

Ranjit Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0339

Passports Act, 1967 — Section 12Penal Code, 1860 (IPC) — Section 120B, 419, 420, 467, 468

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High Courts28 Apr 2011

Gaurav Ghai Vs Surinder Singh Bhangu and Another

Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0316

Constitution of India, 1950 — Article 227

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High Courts28 Apr 2011Allowed

Dr. B.K. Sachdeva Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0315

Punjab Civil Services Rules — Rule 3.10, 3.11, 3.9Punjab Government National Emergency (Concession) Rules, 1965 — Rule 19, 30(1), 4, 5

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High Courts28 Apr 2011Dismissed

Gurjant Singh and Another Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0314

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Essential Commodities Act, 1955 — Section 7

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High Courts28 Apr 2011Dismissed

Haryana Agricultural University Vs Presiding Officer, Industrial Tribunal-cum-Labour Court and Another

Punjab And Haryana At Chandigarh · (2011) LLR 1218

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 25B, 25F, 25G

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High Courts28 Apr 2011Allowed

Harbhajan Singh Vs Financial Commissioner (Co-operation) and Another

Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 837

Punjab Land Revenue Rules, 1909 — Rule 20

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