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Punjab And Haryana At Chandigarh judgments, 2011

3,920 judgments · page 66 of 196

High Courts11 Jul 2011Dismissed

Naveen Mehta Vs Rakesh Kumar Gupta

Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0219

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(1A), 13(1A)(2), 13(1A)(5), 13A(1)
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High Courts11 Jul 2011

Madan Gopal Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0211

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
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High Courts11 Jul 2011Allowed

Umed Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0184

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114, 20Prevention of Corruption Act, 1988 — Section 13, 7
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