High Courts11 Jul 2011
Neha and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 68 of 196
High Courts08 Jul 2011Dismissed
Baldev Raj Sharma Vs Damini Sharma and another
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0235
High Courts08 Jul 2011
Ramesh Kumar Vs Sunita Sharma
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0217
Hindu Adoptions and Maintenance Act, 1956 — Section 18Hindu Marriage Act, 1955 — Section 13, 24
High Courts08 Jul 2011Allowed
Ranjit Singh, Kanwaljit Singh and Gurbachan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0204
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts08 Jul 2011Dismissed
Babu Singh and Another Vs The State
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0187
Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts08 Jul 2011Dismissed
Daya Ram and Another Vs Kanwar Pal and Others
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0158
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35(1), Order 21 Rule 35(2)
High Courts08 Jul 2011
Surender and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0121
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 304B, 328, 498A
High Courts08 Jul 2011
A.S. Gill and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 544
High Courts08 Jul 2011Dismissed
Gurnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 10, 11, 12, 13(2), 406Prevention of Corruption Act, 1988 — Section 13(1)
High Courts07 Jul 2011Dismissed
Jodhbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0239
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
High Courts07 Jul 2011Dismissed
Commissioner of Income Tax Vs Rakhra Technologies P. Ltd.
Punjab And Haryana At Chandigarh · (2011) 243 CTR 505 : (2012) 347 ITR 484 : (2011) 203 TAXMAN 154
Income Tax Act, 1961 — Section 143(1), 143(3), 260A
High Courts07 Jul 2011Dismissed
M/s Vikrant Life Sciences (P) Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 543
Constitution of India, 1950 — Article 14, 226
High Courts07 Jul 2011Dismissed
Ghanshyam Dass Vs Kamal Kishore and Another
Punjab And Haryana At Chandigarh · (2011) 4 CivCC 343 : (2011) 3 RCR(Civil) 846
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7Constitution of India, 1950 — Article 123, 227
High Courts07 Jul 2011Dismissed
Gram Panchayat Vs Kabal Singh
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0200
High Courts07 Jul 2011Dismissed
Priya Prashar Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 220
High Courts07 Jul 2011Dismissed
Ramesh and Another Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0188
Penal Code, 1860 (IPC) — Section 120, 376, 511
High Courts07 Jul 2011
Narang Singh Vs State Bank of Patiala and Another
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0173
Constitution of India, 1950 — Article 227
High Courts07 Jul 2011Dismissed
Ramesh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0172
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302
High Courts07 Jul 2011Dismissed
Sarabjit Singh Vs Paramjit Singh and Others
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0159
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 6, Order 8 Rule 6A
High Courts07 Jul 2011
Accharjit Singh @ Chhinda Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Criminal) 418
Penal Code, 1860 (IPC) — Section 302