High Courts07 Jul 2011Dismissed
Smt. Om Piari Vs Gram Panchayat Rupana Bishnoian and Others
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0079
Punjab Security of Land Tenures Act, 1953 — Section 8
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 69 of 196
High Courts07 Jul 2011Dismissed
Puran Chand and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2012) 1 ILR (P&H) 707
Constitution of India, 1950 — Article 16, 226, 309
High Courts07 Jul 2011
Jagdish Kumar Jain and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0038
Land Acquisition Act, 1894 — Section 17(1), 17(2), 17(3), 17(4), 4
High Courts07 Jul 2011
Sangeeta Gupta Vs Punjab Public Service Commission
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0036
High Courts07 Jul 2011
Kanchan and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts07 Jul 2011
Nafe Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0034
Land Acquisition Act, 1894 — Section 4, 6
High Courts07 Jul 2011
Jaswant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0033
High Courts07 Jul 2011Allowed
Tejinder Pal Kaur Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2012) 1 ILR (P&H) 457 : (2012) 1 RCR(Civil) 275
Punjab Security of Land Tenures Act, 1953 — Section 18
High Courts07 Jul 2011Dismissed
Bachan Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts06 Jul 2011Allowed
Commissioner Of Income Tax Vs Nahar Spinning Mills Ltd.
Punjab And Haryana At Chandigarh · (2012) 250 CTR 367 : (2011) 339 ITR 557
Constitution of India, 1950 — Article 141Income Tax Act, 1961 — Section 115, 115J, 115J(1A, 115J(A), 115JA
High Courts06 Jul 2011Dismissed
Sandeep Kumar Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0203
High Courts06 Jul 2011
Sukhdev Singh @ Baldev Singh Vs Union of India and others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 221
Arms Act, 1959 — Section 17(3)
High Courts06 Jul 2011Allowed
Jaimal Singh Vs Punjab State Electricity Board, Patiala and others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 219
Electricity Act, 1910 — Section 26, 26(6)
High Courts06 Jul 2011
Usha Spinning & Weaving Mills Pvt.Ltd. Vs Regional Provident Fund Commissioner, Haryana
Punjab And Haryana At Chandigarh · (2012) 2 RCR(Criminal) 427
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14(2)
High Courts06 Jul 2011
Nirmala Devi and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0140
Civil Procedure Code, 1908 (CPC) — Section 9Motor Vehicles Act, 1988 — Section 166
High Courts06 Jul 2011Dismissed
Jai Singh @ Jaiya Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0131
Penal Code, 1860 (IPC) — Section 366, 376
High Courts06 Jul 2011Dismissed
State of Punjab Vs Harbhajan Singh and Others
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0129
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304(2)
High Courts06 Jul 2011Allowed
M/s Pathankot Janta Co-operative Labour and Construction Society Limited, Pathankot and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 131 FLR 169 : (2011) LLR 1162 : (2011) 163 PLR 532
Employes Provident Fund Act, 1952 — Section 1(3), 16, 2, 7(1), 7ASales of Goods Act, 1930 — Section 64A
High Courts06 Jul 2011Allowed
Sanjeev Maini and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2012) 1 ILR (P&H) 826
Land Acquisition Act, 1894 — Section 11, 16, 17(3A), 4, 48
High Courts06 Jul 2011Dismissed
Commissioner of Central Excise Vs Growell Agri Products Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2013) 289 ELT 31
Central Excises and Salt Act, 1944 — Section 11AC, 35G