High Courts04 Jul 2011Dismissed
Bhupender Kumar Vs Uttam Chand Jagdish Lal Charity Trust (Regd.)
Punjab And Haryana At Chandigarh · (2011) 163 PLR 695 : (2012) 1 RCR(Civil) 294
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 71 of 196
High Courts04 Jul 2011Dismissed
Maqsood Ahmed Vs Ajay Sharma
Punjab And Haryana At Chandigarh · (2011) 163 PLR 691 : (2012) 1 RCR(Civil) 53
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(3), 2
High Courts04 Jul 2011Dismissed
M/s Sukhna Paper Mills Limited Vs Punjab State Electricity Board and Another
Punjab And Haryana At Chandigarh · (2011) 163 PLR 694 : (2012) 1 RCR(Civil) 646
Punjab Electricity Act, 1939 — Section 64, 9Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts04 Jul 2011Allowed
Surinder Kaur and Others Vs Malkiat Singh and Others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 699
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Transfer of Property Act, 1882 — Section 52
High Courts04 Jul 2011Dismissed
Satish Chand Vs Raghu Nandan Parshad
Punjab And Haryana At Chandigarh · (2011) 4 RCR(Civil) 453
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 4
High Courts04 Jul 2011Allowed
Puran Singh Vs Smt. Dhan Kaur and others
Punjab And Haryana At Chandigarh · (2012) 166 PLR 675
Punjab Land Revenue Act, 1887 — Section 45Punjab Occupancy Tenants (Vesting of Proprietary Rights) Act, 1952 — Section 2(f)Punjab Tenancy Act, 1887 — Section 59, 59(a), 59(d)
High Courts04 Jul 2011
Kashmiri Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2012) 1 ILR (P&H) 562
Constitution of India, 1950 — Article 161, 72Criminal Procedure Code, 1973 (CrPC) — Section 427, 427(1), 427(2), 432, 432(1)Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 9
High Courts04 Jul 2011Allowed
Jeet Singh alias Jeetan Deceased Th. L.Rs. Vs Daulat Ram and Others
Punjab And Haryana At Chandigarh · AIR 2012 P&H 3
Specific Relief Act, 1963 — Section 12
High Courts04 Jul 2011Allowed
Tej Kaur (Deceased) through her L.Rs. and Others Vs Baldev Parshad and Others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 650
High Courts04 Jul 2011
M/s Indian Oil Corporation Vs Sh. Baba Lal Ji Filing Station and Another
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 648
Arbitration Act, 1940 — Section 8Constitution of India, 1950 — Article 14, 226
High Courts04 Jul 2011
Bhupinder Singh and Others Vs State of Punjab and Others Bhupinder Singh Vs Bhagwan Singh and Another
Punjab And Haryana At Chandigarh · (2012) 166 PLR 128
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 5Punjab Municipal Act, 1911 — Section 189, 192, 193, 195
High Courts01 Jul 2011Dismissed
Rakesh Pal Kaushik and Ors Vs Brish Bhan and Others
Punjab And Haryana At Chandigarh · (2011) 4 CivCC 670 : (2011) 164 PLR 171
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2(3), Order 6 Rule 15, Order 7 Rule 11, 11Constitution of India, 1950 — Article 227
High Courts01 Jul 2011Dismissed
Tilak Raj Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0125
Constitution of India, 1950 — Article 137
High Courts01 Jul 2011Allowed
State of Punjab Vs Commissioner, Ferozepur Division, Ferozepur and others
Punjab And Haryana At Chandigarh · (2012) 3 RCR(Civil) 401
Constitution of India, 1950 — Article 226Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 5Transfer of Property Act, 1882 — Section 106, 106(1), 108, 111, 117
High Courts30 Jun 2011Dismissed
Devinder Singh and Another Vs Harminder Singh and Another Harminder Singh Vs Devinder Singh and Others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 833
Evidence Act, 1872 — Section 165
High Courts30 Jun 2011Allowed
Hardeep Singh @ Sonu and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 06 P&H CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 325
High Courts28 Jun 2011Dismissed
Dara Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 06 P&H CK 0046
Penal Code, 1860 (IPC) — Section 120B, 420, 465, 467, 468
High Courts27 Jun 2011Allowed
Bhurpur Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 06 P&H CK 0041
Punjab Panchayati Raj Act, 1994 — Section 200, 200(1)
High Courts24 Jun 2011Allowed
Dr. Brijender and Others Vs Dr. Manisha Modi and Others Dr. Pooja Gahlot and Others Vs State of Haryana and Others Dr. Satvinder Singh Choudhary Vs Dr. Rajeev Dabla and Others
Punjab And Haryana At Chandigarh · (2011) 06 P&H CK 0021
High Courts23 Jun 2011
Ashok Kumar and Another Vs Executive Engineer, Transmission system, Haryana Vidyut Parsar Nigam Ltd. and Others
Punjab And Haryana At Chandigarh · (2011) 06 P&H CK 0033
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Electricity Act, 2003 — Section 164