High Courts22 Jun 2011Dismissed
Lalit Kumar Vs Om Prakash Dhiman
Punjab And Haryana At Chandigarh · (2011) 06 P&H CK 0018
East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 13BPunjab Reorganisation Act, 1966 — Section 87, 89
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 72 of 196
High Courts21 Jun 2011
Sunil Kumar Katyal Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 06 P&H CK 0023
High Courts15 Jun 2011
Ravinder Saini Vs Daljit Singh and Others
Punjab And Haryana At Chandigarh · (2011) 06 P&H CK 0024
Constitution of India, 1950 — Article 226, 227Hindu Minority and Guardianship Act, 1956 — Section 13, 6
High Courts10 Jun 2011
Abhishek Rishi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 494
Constitution of India, 1950 — Article 14, 16, 16(2), 16(3), 38(2)Punjab Panchayati Raj Primary Teachers (Recruitment and Conditions of Service) Rules, 2006 — Rule 10, 11
High Courts09 Jun 2011Allowed
Narinder Kaur Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 06 P&H CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 498A, 506
High Courts06 Jun 2011Dismissed
Punjab State Electricity Board Vs Presiding Officer, Labour Court, Bathinda and Another
Punjab And Haryana At Chandigarh · (2012) 1 ILR (P&H) 868
Industrial Disputes Act, 1947 — Section 25F, 33, 33A
High Courts06 Jun 2011Dismissed
Rajbir Singh Chikkara Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 06 P&H CK 0044
High Courts06 Jun 2011
Mumtaz Khan and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 06 P&H CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts03 Jun 2011
Baini Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 06 P&H CK 0047
Punjab Security of Land Tenures Act, 1953 — Section 24APunjab Tenancy Act, 1887 — Section 84
High Courts03 Jun 2011Dismissed
Noora Ram Vs Financial Commissioner, Appeals and Others
Punjab And Haryana At Chandigarh · (2011) 06 P&H CK 0022
High Courts03 Jun 2011
United India Insurance Company Limited Vs Anita Singhal and others
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 520
Insurance Act, 1938 — Section 64VB
High Courts03 Jun 2011Dismissed
Nachhatar Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2012) 2 ILR (P&H) 763
Constitution of India, 1950 — Article 14
High Courts03 Jun 2011
M/S. Wireless TT Info Services Limited and Another Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 629 : (2011) 4 RCR(Civil) 574
Constitution of India, 1950 — Article 19(1), 21, 245, 246, 246(1)Haryana Municipal Act, 1973 — Section 2(2), 200, 203, 203(1), 70Haryana Municipal Corporation Act, 1994 — Section 392, 393, 88
High Courts03 Jun 2011Dismissed
Ranjit Singh Vs Punjab Wakf Board
Punjab And Haryana At Chandigarh · (2011) 163 PLR 647
Constitution of India, 1950 — Article 227Waqf Act, 1995 — Section 3
High Courts03 Jun 2011Dismissed
Paramveer Singh and Others Vs Punjab Public Service Commission and Others Simar Preet Kaur Vs Punjab Public Service Commission Gur Jai Pal Singh Vs Punjab Public Service Commission and Another
Punjab And Haryana At Chandigarh · (2011) 06 P&H CK 0002
Punjab Scheduled Castes and Backward Classes (Reservation in Services) Act, 2006 — Section 4, 7
High Courts03 Jun 2011Dismissed
Joginder @ Gholu @ Neelu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 06 P&H CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 207, 302, 34
High Courts02 Jun 2011
Kulwant Rai And Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 191
High Courts02 Jun 2011Allowed
Master Akash Vs Gurdev Singh Mohal and others
Punjab And Haryana At Chandigarh · (2012) ACJ 2411 : (2011) 164 PLR 187
High Courts02 Jun 2011Allowed
Naresh K. Parekh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 06 P&H CK 0036
High Courts02 Jun 2011Dismissed
Surjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 06 P&H CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 161, 207, 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 307