COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2011

3,920 judgments · page 70 of 196

High Courts06 Jul 2011

Sandeep Sangwan Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (2012) 1 ILR (P&H) 448 : (2012) 1 RCR(Civil) 271

Environment (Protection) Act, 1986 — Section 3(2)Punjab Land Preservation Act, 1900 — Section 3, 4

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High Courts05 Jul 2011Dismissed

Ramesh Kumar and Another Vs General Manager, Hindustan Petroleum Corporation Limited and Others

Punjab And Haryana At Chandigarh · (2013) 1 RCR(Civil) 233

Land Acquisition Act, 1894 — Section 4

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High Courts05 Jul 2011Dismissed

S.P. Bhardwaj and others Vs The State of Haryana and others

Punjab And Haryana At Chandigarh · (2012) 166 PLR 130

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High Courts05 Jul 2011Allowed

M/s. Super Packaging Industries Vs The National Fertilizers Limited and others

Punjab And Haryana At Chandigarh · (2011) 164 PLR 180

Constitution of India, 1950 — Article 14

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High Courts05 Jul 2011Dismissed

M/s O.K. Rice Mills and others Vs The State of Punjab and others

Punjab And Haryana At Chandigarh · (2011) 164 PLR 178

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High Courts05 Jul 2011Allowed

Rajiv Kumar @ Babbi Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0130

Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 307

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High Courts05 Jul 2011Allowed

Laxmi Devi Vs The Life Insurance Corporation of India and Others

Punjab And Haryana At Chandigarh · (2012) 1 ILR (P&H) 272 : (2011) 163 PLR 530

Constitution of India, 1950 — Article 226

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High Courts05 Jul 2011

Pavittar Singh Vs Rai Singh and Others

Punjab And Haryana At Chandigarh · (2011) 164 PLR 182

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227

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High Courts04 Jul 2011

Amandeep Kaur and Another Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0218

Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3

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High Courts04 Jul 2011Allowed

Anand Sagar Ahluwalia and others Vs The State of Punjab and others

Punjab And Haryana At Chandigarh · (2011) 164 PLR 215

Penal Code, 1860 (IPC) — Section 304APunjab Municipal Act, 1911 — Section 50A(1), 50BPunjab Municipal Corporation Act, 1976 — Section 44

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High Courts04 Jul 2011Dismissed

Arun Tayal and Others Vs Dr. Jagmohan Chopra and Another

Punjab And Haryana At Chandigarh · (2011) 163 PLR 697

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High Courts04 Jul 2011

Mahender Singh Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2011) 163 PLR 693

Arms Act, 1959 — Section 17(3)Constitution of India, 1950 — Article 19(1)Penal Code, 1860 (IPC) — Section 148, 149, 323, 325

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High Courts04 Jul 2011Allowed

Harbhajan Singh Vs Sukhjinder Singh Aulak @ Billa and Another

Punjab And Haryana At Chandigarh · (2011) 163 PLR 703 : (2011) 4 RCR(Civil) 89

East Punjab Urban Rent Restriction Act, 1949 — Section 13B

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High Courts04 Jul 2011Dismissed

Ashok Goel Vs Wing Commander Harbhajan Singh Bhatia

Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 50

Delhi Rent Control Act, 1958 — Section 14(1)East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 13B, 18A(5)

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High Courts04 Jul 2011

Indian Oil Corporation Vs Sh.Baba lal Ji Filing Station and Anr.

Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0144

Arbitration and Conciliation Act, 1996 — Section 16, 8

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High Courts04 Jul 2011

Varinder Kumar Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0138

Punjab State Agricultural Marketing Board (Sale and Transfer of Plots) Rules, 1999 — Rule 4(5)

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High Courts04 Jul 2011

Pal Singh Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0137

Constitution of India, 1950 — Article 226, 309

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High Courts04 Jul 2011Dismissed

Amrik Singh and Another Vs R.R. Gulati and Others

Punjab And Haryana At Chandigarh · (2011) 163 PLR 572

East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(3)

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High Courts04 Jul 2011Dismissed

Darshan Kumar and Others Vs Hira Lal

Punjab And Haryana At Chandigarh · (2011) 164 PLR 175 : (2011) 4 RCR(Civil) 84

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13

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High Courts04 Jul 2011Allowed

Som Nath Harish Chand Vs Vidya Sagar and Another

Punjab And Haryana At Chandigarh · (2011) 164 PLR 228 : (2011) 4 RCR(Civil) 469

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27East Punjab Urban Rent Restriction Act, 1949 — Section 13

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