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Punjab And Haryana At Chandigarh judgments, 2011

3,920 judgments · page 73 of 196

High Courts02 Jun 2011Dismissed

Gurmukh Singh and Others Vs Janmeja Singh and Others

Punjab And Haryana At Chandigarh · (2011) 4 CivCC 10 : (2011) 163 PLR 670 : (2011) 4 RCR(Civil) 22

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10, 115 , 151Constitution of India, 1950 — Article 227Punjab Village Common Lands (Regulation) Act, 1961 — Section 11
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High Courts02 Jun 2011Dismissed

Harjinder Singh Vs Ved Parkash

Punjab And Haryana At Chandigarh · (2011) 06 P&H CK 0017

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13Land Acquisition Act, 1894 — Section 16Limitation Act, 1963 — Section 5
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High Courts01 Jun 2011Dismissed

Shankar Bharti Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 06 P&H CK 0028

Criminal Procedure Code, 1973 (CrPC) — Section 161, 207, 313, 82Penal Code, 1860 (IPC) — Section 201, 302
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