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Punjab And Haryana At Chandigarh judgments, 2011

3,920 judgments · page 74 of 196

High Courts01 Jun 2011Dismissed

V.K. Sharma Vs Food Corporation of India and others

Punjab And Haryana At Chandigarh · (2011) 164 PLR 160

Constitution of India, 1950 — Article 226Food Corporation of India Staff Regulations, 1971 — Regulation 27(2), 31, 32, 50, 56Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 22(2)
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High Courts31 May 2011Disposed Off

Satish Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0329

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B, Section 406, Section 420, Section 465, Section 467, Section 468, Section 471
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High Courts31 May 2011Dismissed

Sita Ram and Another Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0263

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 201, 302, 34
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High Courts31 May 2011Dismissed

Rajinder Singh Vs Jatinder Kumar and Another

Punjab And Haryana At Chandigarh · (2011) 163 PLR 659 : (2011) 4 RCR(Civil) 514

East Punjab Urban Rent Restriction Act, 1949 — Section 10Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 10, 30, 9, 9(1)
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High Courts30 May 2011

CIT Vs Surat Singh

Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0187

Income Tax Act, 1961 — Section 116, 143(3), 148, 154, 260A
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High Courts30 May 2011Dismissed

Dilshad Ali Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2012) 1 ILR (P&H) 753

Constitution of India, 1950 — Article 20(2), 310, 311, 311(2), 311(2)Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 304A, 406, 409, 420, 465
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