COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2011

3,920 judgments · page 67 of 196

High Courts11 Jul 2011Dismissed

United Automobiles Railway Road Vs Authorised Officer, Indian Overseas Bank, Assets Recovery Department

Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0103

Constitution of India, 1950 — Article 226, 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4), 14, 17

Read judgment

High Courts11 Jul 2011

Jarnail Singh Vs The State of Punjab and Another

Punjab And Haryana At Chandigarh · (2011) 164 PLR 75

Read judgment

High Courts11 Jul 2011

Hans Raj and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0101

Negotiable Instruments Act, 1881 (NI) — Section 138

Read judgment

High Courts11 Jul 2011Dismissed

S.K. Sacks (P) Ltd. Vs Commissioner of Central Excise

Punjab And Haryana At Chandigarh · (2012) 276 ELT 186

Central Excise Rules, 2002 — Rule 25(1)Central Excises and Salt Act, 1944 — Section 11AC, 35G

Read judgment

High Courts11 Jul 2011

Suma Bibi and Another Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0086

Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3

Read judgment

High Courts11 Jul 2011

Commissioner of Income Tax (TDS) Vs Director, Delhi Public School

Punjab And Haryana At Chandigarh · (2011) 202 TAXMAN 318

Income Tax Act, 1961 — Section 201(1), 201(1A), 260AIncome Tax Rules, 1962 — Rule 3(5)

Read judgment

High Courts11 Jul 2011

Gurmukh Singh and Another Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0077

Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3

Read judgment

High Courts11 Jul 2011Dismissed

Neeraj Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0076

Criminal Procedure Code, 1973 (CrPC) — Section 181(4)

Read judgment

High Courts11 Jul 2011

Commissioner of Income Tax Vs Raja Industries

Punjab And Haryana At Chandigarh · (2012) 340 ITR 344 : (2012) 211 TAXMAN 125

Income Tax Act, 1961 — Section 133A, 142(1), 143, 143(1), 143(2)

Read judgment

High Courts11 Jul 2011Allowed

Kamlesh Rani and Another Vs Commissioner, Faridkot Division, Faridkot and Others

Punjab And Haryana At Chandigarh · (2011) 164 PLR 76 : (2011) 4 RCR(Civil) 566

Stamp Act, 1899 — Section 47A, 75

Read judgment

High Courts11 Jul 2011

Vaid Family Charitable Trust and Another Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2012) 2 CivCC 144 : (2011) 164 PLR 78 : (2011) 4 RCR(Civil) 587

Constitution of India, 1950 — Article 226Registration Act, 1908 — Section 34, 35

Read judgment

High Courts11 Jul 2011

Surinder Kumar Gupta and Another Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0049

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7

Read judgment

High Courts11 Jul 2011Dismissed

Aash Mohammad Vs Smt. Somti

Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0045

Read judgment

High Courts11 Jul 2011

Smt. Krishna Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0044

Constitution of India, 1950 — Article 226

Read judgment

High Courts11 Jul 2011Dismissed

Viney Kumar Sehgal Vs State Consumer Disputes Redressal Commission and Others

Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0017

Read judgment

High Courts11 Jul 2011

Balkaur Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0016

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 323, 336, 381

Read judgment

High Courts11 Jul 2011Allowed

Raj Mangal Yadav Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0015

Read judgment

High Courts11 Jul 2011Allowed

Mewa Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0014

Read judgment

High Courts11 Jul 2011Allowed

Bir Singh and Others Vs Santosh

Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0013

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 494

Read judgment

High Courts11 Jul 2011

Ratta Singh and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0012

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 328

Read judgment