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Punjab And Haryana At Chandigarh judgments, 2011

3,920 judgments · page 65 of 196

High Courts12 Jul 2011Dismissed

Tahir Vs State of Haryana

Punjab And Haryana At Chandigarh · (2012) 3 RCR(Criminal) 498

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Dowry Prohibition Act, 1961 — Section 2, 3, 4Evidence Act, 1872 — Section 113B
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High Courts12 Jul 2011

Parkash Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0196

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Dowry Prohibition Act, 1961 — Section 2Penal Code, 1860 (IPC) — Section 306, 498A
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High Courts12 Jul 2011Dismissed

Yogesh Kundra Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0194

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 420, 423, 467, 468
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High Courts12 Jul 2011Dismissed

Jeeta and others Vs Gram Panchayat Kherlijita and others

Punjab And Haryana At Chandigarh · (2012) 2 ILR (P&H) 321 : (2011) 164 PLR 198 : (2012) 3 RCR(Civil) 533

Punjab Occupancy Tenants (Vesting of Proprietary Rights) Act, 1952 — Section 2, 3Punjab Tenancy Act, 1887 — Section 4(6), 5, 5(1), 59, 6Punjab Village Common Lands (Regulation) Act, 1961 — Section 4, 4(1), 4(2), 4(3)
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High Courts12 Jul 2011Dismissed

Darshan Ram Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0112

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
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High Courts12 Jul 2011Dismissed

Harbans Singh Vs Harmail Singh

Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0071

Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 106
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