High Courts14 Jul 2011Dismissed
Anil Stone Crushers and Another Vs Gurdev Singh and Others
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0019
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1Constitution of India, 1950 — Article 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 64 of 196
High Courts13 Jul 2011Dismissed
Sohan Lal and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2012) 3 RCR(Civil) 101
Punjab Village Common Lands (Regulation) Act, 1961 — Section 11, 2(g), 7
High Courts13 Jul 2011Allowed
Punjab State Industrial Development Corporation Ltd. Vs Virsa Singh Sidhu
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0208
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts13 Jul 2011Dismissed
Suraj Singh Vs S. Tek Singh Kular
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0181
High Courts13 Jul 2011Dismissed
Raja Ram Vs Presiding Officer, Industrial Tribunal-cum-Labour Court, Panipat and Another
Punjab And Haryana At Chandigarh · (2012) 2 LLJ 215 : (2011) LLR 1164
High Courts13 Jul 2011
Mani Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0160
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302
High Courts13 Jul 2011
JTPL Townships Private Ltd. Vs Ramesh and Others
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0152
Constitution of India, 1950 — Article 227
High Courts13 Jul 2011
Lakhmir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0133
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts13 Jul 2011
Bhajan Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0120
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324
High Courts13 Jul 2011Allowed
Dyamic Continental Pvt. Ltd. Vs Lee Cooper (India) Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0118
High Courts13 Jul 2011Dismissed
Commissioner of Central Excise Commissionerate Vs Prem Industries
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0107
Central Excises and Salt Act, 1944 — Section 35G
High Courts13 Jul 2011Dismissed
Raghbir Singh Vs Gram Panchayat Chhanni
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0104
High Courts13 Jul 2011Dismissed
Surinder Dhingra Vs Bhim Sain Arora
Punjab And Haryana At Chandigarh · (2011) 4 RCR(Civil) 772
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(3), 6A
High Courts13 Jul 2011
Commissioner of Income Tax Vs Ram Narain Bansal
Punjab And Haryana At Chandigarh · (2011) 202 TAXMAN 213
Income Tax Act, 1961 — Section 143(2), 143(3), 147, 148, 260A
High Courts13 Jul 2011Dismissed
Jujhar Singh Vs Pushpinder Singh and Another
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0047
High Courts13 Jul 2011
Jaspal Singh and Others Vs Sh. Sanjiv Kaushal and Others
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0046
High Courts13 Jul 2011Dismissed
Ram Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) CriLJ 4456
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts12 Jul 2011Dismissed
Om Sons International Vs CIT
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0228
Finance Act, 2008 — Section 292BBIncome Tax Act, 1961 — Section 143(1), 143(3), 147, 148, 260A
High Courts12 Jul 2011Dismissed
Neena Mahajan Vs Commissioner of' Income Tax-I, Jalandhar
Punjab And Haryana At Chandigarh · (2011) 202 TAXMAN 398
Income Tax Act, 1961 — Section 142(1), 143(3), 144, 145(3), 260A
High Courts12 Jul 2011
Balbir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0216
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 313, 357Penal Code, 1860 (IPC) — Section 304, 323, 325