High Courts21 Jul 2011
Ashupam Kaur Vs Divisional Commissioner, Patiala and Others
Punjab And Haryana At Chandigarh · (2011) 4 RCR(Civil) 568
Civil Procedure Code, 1908 (CPC) — Section 10Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 62 of 196
High Courts21 Jul 2011Dismissed
Sushil Kumar Vs Rishipal and Others
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0065
High Courts21 Jul 2011Dismissed
Dharam Singh Vs Sh. R.C. Sharma
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0031
Penal Code, 1860 (IPC) — Section 302
High Courts20 Jul 2011Dismissed
Commissioner of Central Excise, Ludhiana Vs Ambika Overseas
Punjab And Haryana At Chandigarh · (2012) 25 STR 348 : (2011) 46 VST 126
Central Excises and Salt Act, 1944 — Section 35GCENVAT (Credit) Rules, 2004 — Rule 15, 2(1), 3, 4, 7Finance Act, 1994 — Section 73(3)
High Courts20 Jul 2011Dismissed
Commissioner of Income Tax, Faridabad Vs S.S.P. (P.) Ltd.
Punjab And Haryana At Chandigarh · (2011) 202 TAXMAN 386
Income Tax Act, 1961 — Section 143(3), 260A, 37(1)
High Courts20 Jul 2011Allowed
Mrs. Prakashwati Jain and another Vs Punjab State Industrial Development Corporation and others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 242 : (2011) 4 RCR(Civil) 687
Contract Act, 1872 — Section 2State Financial Corporations Act, 1951 — Section 29, 29(4), 31, 32Transfer of Property Act, 1882 — Section 58, 69
High Courts20 Jul 2011Allowed
Assistant Provident Fund Commissioner Vs M/s. G4S Security Services (India) Ltd. and Another
Punjab And Haryana At Chandigarh · (2011) LLR 943
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2, 6, 7A
High Courts19 Jul 2011Dismissed
Commissioner of Income Tax Vs Ramesh Kumar
Punjab And Haryana At Chandigarh · (2012) 204 TAXMAN 121
Income Tax Act, 1961 — Section 132, 132(1), 132A, 158BC, 158BD
High Courts19 Jul 2011Dismissed
Dharampal Vs Pale Ram and others
Punjab And Haryana At Chandigarh · (2011) 4 CivCC 775 : (2011) 164 PLR 192
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 100
High Courts19 Jul 2011Dismissed
Gurbachan Singh and Others Vs Ms. Kushamjit Sidhu and Others
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0126
High Courts19 Jul 2011
Kanwar Singh Vs Union of India and others
Punjab And Haryana At Chandigarh · (2011) 4 RCR(Civil) 490
Constitution of India, 1950 — Article 19, 300Electricity Act, 1910 — Section 10, 12, 13, 14, 15Electricity Act, 2003 — Section 164, 165, 176, 176(2), 185
High Courts19 Jul 2011Allowed
Municipal Corporation, Amritsar Vs Dr. (Mrs.) Prem Rai
Punjab And Haryana At Chandigarh · (2012) 4 RCR(Civil) 153
Income Tax Act, 1922 — Section 66(2)Punjab Municipal Act, 1911 — Section 84, 86Punjab Municipal Corporation Act, 1976 — Section 103, 146, 149, 84, 86
High Courts18 Jul 2011Dismissed
Suresh and Others Vs Parveen Kumar and Another
Punjab And Haryana At Chandigarh · (2012) 4 RCR(Civil) 163
Punjab Tenancy Act, 1887 — Section 77
High Courts18 Jul 2011
Hindustan Lever Limited Vs Government Food Inspector, Hoshiarpur and another
Punjab And Haryana At Chandigarh · (2011) 164 PLR 205
Prevention of Food Adulteration Act, 1954 — Section 12, 14, 14A, 16, 23(1A)Prevention of Food Adulteration Rules, 1955 — Rule 32Standards of Weights and Measures (Packaged Commodities) Rules, 1977 — Rule 10, 36, 6
High Courts18 Jul 2011Dismissed
State of Punjab and Another Vs Dolly Iron Store
Punjab And Haryana At Chandigarh · (2012) 47 VST 9
Punjab Value Added Tax Act, 2005 — Section 51, 51(4), 51(7)(c), 68(2)
High Courts15 Jul 2011
Lachhmi Narain Gupta and Others Vs Jarnail Singh and Others
Punjab And Haryana At Chandigarh · (2012) 1 ILR (P&H) 838
Constitution of India, 1950 — Article 14, 15, 16, 16(1), 16(4)
High Courts15 Jul 2011Dismissed
Gulshan Kumar Vs Manjit Kaur and Another
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0178
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13, 24, 26
High Courts15 Jul 2011
Pala Ram and Others Vs Shyam Lal
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0128
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1Constitution of India, 1950 — Article 227
High Courts15 Jul 2011Dismissed
Harbhajan Singh Vs Subhash and Company
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0106
High Courts15 Jul 2011Allowed
Surinder Singh and Anothers Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0061