COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2011

3,920 judgments · page 61 of 196

High Courts26 Jul 2011

Excise and Taxation Commissioner and Another Vs K.K.K. Mills

Punjab And Haryana At Chandigarh · (2012) 47 VST 31

Central Sales Tax Act, 1956 — Section 21, 9Punjab General Sales Tax Act, 1948 — Section 11, 11(3), 21Punjab Value Added Tax Act, 2005 — Section 11(3), 21, 68(1)

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High Courts26 Jul 2011Dismissed

Om Pati Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2011) 164 PLR 497 : (2012) 3 RCR(Civil) 542

Haryana Municipal Election Rules, 1978 — Rule 70

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High Courts26 Jul 2011Allowed

Rattan Singh Vs Megh Singh and Others

Punjab And Haryana At Chandigarh · (2011) 164 PLR 500

Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5

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High Courts26 Jul 2011

Ram Chander Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2011) 164 PLR 502

Constitution of India, 1950 — Article 226, 227

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High Courts26 Jul 2011Dismissed

Dr. N.K. Singla Vs Dharam Pal Uppal

Punjab And Haryana At Chandigarh · (2011) 164 PLR 504 : (2012) 1 RCR(Civil) 285

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High Courts26 Jul 2011Dismissed

Dalip Singh Vs Gurdip Singh

Punjab And Haryana At Chandigarh · (2011) 164 PLR 509 : (2012) 1 RCR(Civil) 147

East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13B, 14(2), 18A(4), 2

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High Courts26 Jul 2011Dismissed

Madan Pal Singh Vs Ashok Kumar and others

Punjab And Haryana At Chandigarh · (2011) 164 PLR 105

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 8, Order 1 Rule 8(4), Order 23 Rule 3, Order 9 Rule 8

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High Courts25 Jul 2011Dismissed

Commissioner of Income Tax-I, Chandigarh Vs Morinda Co-op. Sugar Mills Ltd.

Punjab And Haryana At Chandigarh · (2011) 203 TAXMAN 447

Income Tax Act, 1961 — Section 260A, 80P(2)

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High Courts25 Jul 2011

Prem Kumar @ Kala Vs State of Punjab

Punjab And Haryana At Chandigarh · (2012) 1 RCR(Criminal) 383

Criminal Procedure Code, 1973 (CrPC) — Section 311

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High Courts25 Jul 2011Allowed

Gurnam Singh Undal Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 164 PLR 450

Contract Act, 1872 — Section 56

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High Courts22 Jul 2011Allowed

Ashwani Kumar Vs Parkash Chand and Others

Punjab And Haryana At Chandigarh · (2012) 1 ILR (P&H) 591

Constitution of India, 1950 — Article 14, 226, 227Khadi And Village Industries Commission Act, 1956 — Section 15(1)(g)

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High Courts22 Jul 2011

Yamuna Nagar Ganna Vikas Parishad Yamuna Nagar Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2011) 4 RCR(Civil) 82

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High Courts22 Jul 2011

Shiromani Gurdwara Prabandhak Committee, Amritsar Vs Custodian General Public-Cum-Deputy Secretary to Govt. Punjab Rehabilitation Department, Chandigarh and Another

Punjab And Haryana At Chandigarh · (2011) 164 PLR 80

Administration of Evacuee Property Act, 1950 — Section 11, 2, 4, 40, 7Civil Procedure Code, 1908 (CPC) — Section 92Sikh Gurdwaras Act, 1925 — Section 37, 5

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High Courts22 Jul 2011Allowed