High Courts01 Aug 2011Dismissed
Sudershan Kumar Vs Smt. Meena Devi and Another
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0219
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 59 of 196
High Courts01 Aug 2011Dismissed
Haryana Urban Development Authority and Another Vs Bharat Sanchar Nigam Limited
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0218
High Courts01 Aug 2011Dismissed
Sukhdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0217
Penal Code, 1860 (IPC) — Section 304
High Courts01 Aug 2011Dismissed
Krishan Kumar Vs Municipal Corporation Faridabad and Others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0216
High Courts01 Aug 2011Dismissed
Karan Singh Vs Shakuntla Devi and Others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0207
High Courts01 Aug 2011Dismissed
Sunder Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0205
Haryana Municipal Act, 1973 — Section 252, 253
High Courts01 Aug 2011Dismissed
Dharambir and Another Vs Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 569
Constitution of India, 1950 — Article 226, 227Punjab Land Revenue Act, 1887 — Section 44, 7Punjab Village Common Lands (Regulation) Act, 1961 — Section 13A
High Courts01 Aug 2011
Kashmir Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0165
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts01 Aug 2011
Pawan Kumar and Others Vs Market Committee, New Grain and Vegetable Market
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0164
High Courts01 Aug 2011
Satish Kumar Jain Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0163
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Prevention of Corruption Act, 1988 — Section 13(1), 7
High Courts01 Aug 2011
Parminder Singh and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0162
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(9), 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts01 Aug 2011Dismissed
Surjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0105
Constitution of India, 1950 — Article 226, 227
High Courts01 Aug 2011Dismissed
Jaswant Singh and others Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 620
Constitution of India, 1950 — Article 226
High Courts01 Aug 2011Dismissed
Dalbir Singh and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 482Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts01 Aug 2011Dismissed
Didar Singh Vs Surinder Kaur
Punjab And Haryana At Chandigarh · (2011) 164 PLR 316
Specific Relief Act, 1963 — Section 20(2)
High Courts01 Aug 2011
Vijay Pal Vs Financial Commissioner, State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 318
High Courts01 Aug 2011Dismissed
M/s. Singhania Industries and Another Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 320
Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993 — Section 4
High Courts01 Aug 2011Allowed
Sham Lal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 322
Constitution of India, 1950 — Article 311(2)Penal Code, 1860 (IPC) — Section 326Prevention of Corruption Act, 1988 — Section 13(2), 13(I), 7
High Courts01 Aug 2011Dismissed
Raghbir Singh and Others Vs Collector, Bhiwani and Others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0005
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 18, 23APunjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts29 Jul 2011Allowed
Amarjit Kaur Vs Financial Commissioner (Co-operation), Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0193
Constitution of India, 1950 — Article 226, 227