COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2011

3,920 judgments · page 58 of 196

High Courts03 Aug 2011

Sundri Devi Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0196

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3

Read judgment

High Courts03 Aug 2011Dismissed

Billu Ram and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0191

Land Acquisition Act, 1894 — Section 17, 4

Read judgment

High Courts03 Aug 2011

Sandeep Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0190

Penal Code, 1860 (IPC) — Section 376

Read judgment

High Courts03 Aug 2011

Samdeep Mohan Varghese Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0186

Constitution of India, 1950 — Article 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 160Information Technology Act, 2000 — Section 65, 66A, 66C, 66D, 66E

Read judgment

High Courts03 Aug 2011Dismissed

Punjab State Electricity Board Vs Deekay Mechanical Works and Another

Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0185

Arbitration and Conciliation Act, 1996 — Section 19, 34, 8Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993 — Section 6

Read judgment

High Courts03 Aug 2011Dismissed

The Ashiana Cooperative Group Housing Society Ltd. Vs The State of Haryana and Others

Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0184

Read judgment

High Courts03 Aug 2011Allowed

Lakhwinder Kaur @ Lokho Vs Satnam Singh

Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0183

Civil Procedure Code, 1908 (CPC) — Section 24Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 9

Read judgment

High Courts03 Aug 2011

Rajesh Chadda Vs The Institute of Chartered Accountants of India and Another

Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0148

Chartered Accountants Act, 1949 — Section 21, 21(6)

Read judgment

High Courts03 Aug 2011Dismissed

Sombir and Another Vs The State of Haryana

Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0052

Penal Code, 1860 (IPC) — Section 380, 457

Read judgment

High Courts03 Aug 2011Allowed

Mohan Lal and Others Vs Union of India (UOI)

Punjab And Haryana At Chandigarh · (2011) 164 PLR 344

Railways Act, 1989 — Section 123(2), 124A

Read judgment

High Courts03 Aug 2011Dismissed

Darshan Lal and Another Vs Mangat Ram and Others

Punjab And Haryana At Chandigarh · (2011) 164 PLR 342

Punjab State Election Commission Act, 1994 — Section 131, 135, 135A

Read judgment

High Courts03 Aug 2011Dismissed

Harinder Singh Vs Divisional Commissioner and Others

Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0006

Constitution of India, 1950 — Article 226, 227

Read judgment

High Courts03 Aug 2011Dismissed

Sh. Jasbir Singh Vs Hindustan Petroleum Corporation Limited and Others

Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0001

Read judgment

High Courts02 Aug 2011

Shamsher Singh Vs Commissioner, Patiala Division, Patiala and others

Punjab And Haryana At Chandigarh · (2011) 164 PLR 254

Punjab Land Revenue Act, 1887 — Section 36

Read judgment

High Courts02 Aug 2011Allowed

Heena Yadav Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 164 PLR 330 : (2012) 3 RCR(Civil) 539

Constitution of India, 1950 — Article 14Electricity Act, 2003 — Section 43

Read judgment

High Courts02 Aug 2011Dismissed

Mohan Lal Vs Union of India and Another

Punjab And Haryana At Chandigarh · (2012) 4 RCR(Civil) 160

Civil Procedure Code, 1908 (CPC) — Section 80Punjab Tenancy Act, 1887 — Section 8

Read judgment

High Courts02 Aug 2011Dismissed

Sukhdev Singh and others Vs Mohan Singh and others

Punjab And Haryana At Chandigarh · (2011) 4 CivCC 404 : (2011) 164 PLR 95

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10, 100Transfer of Property Act, 1882 — Section 41 , 52

Read judgment

High Courts02 Aug 2011Allowed

Punjab Roadways Chandigarh Vs Arjindera Bus Service Regd. and others

Punjab And Haryana At Chandigarh · (2011) 164 PLR 327

Read judgment

High Courts02 Aug 2011Dismissed

Smt. Rajni Arora and Others Vs Smt. Krishna Devi

Punjab And Haryana At Chandigarh · (2011) 164 PLR 334

East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)

Read judgment

High Courts02 Aug 2011Dismissed

Rattan Chand Vs Mst Yousaf Jahan Begum and others

Punjab And Haryana At Chandigarh · (2011) 164 PLR 324

Civil Procedure Code, 1908 (CPC) — Section 100, 100(4), 100(5)Negotiable Instruments Act, 1881 (NI) — Section 118Punjab Courts Act, 1918 — Section 41

Read judgment