COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2011

3,920 judgments · page 57 of 196

High Courts04 Aug 2011Allowed

Aarti Singh and Another Vs Chief Registrar Under Registration of Marriage Act, Haryana, Chandigarh and Others

Punjab And Haryana At Chandigarh · (2012) 1 ILR (P&H) 704 : (2011) 164 PLR 83 : (2012) 1 RCR(Civil) 625

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Haryana Compulsory Registrations Marriages Act, 2008 — Section 5, 7

Read judgment

High Courts04 Aug 2011

United India Insurance Company Limited Vs Smt. Anguri Devi and another

Punjab And Haryana At Chandigarh · (2011) 164 PLR 708 : (2012) 2 RCR(Civil) 47

Workmens Compensation Act, 1923 — Section 4A

Read judgment

High Courts03 Aug 2011Dismissed

M/s. Jai Bhagwan Raghubir Chand Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2011) 164 PLR 293

Haryana Relief of Agricultural Indebtedness Act, 1989 — Section 18, 19, 6, 8

Read judgment

High Courts03 Aug 2011Allowed

Virender Singh and others Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2011) 164 PLR 235

Constitution of India, 1950 — Article 299Land Acquisition Act, 1894 — Section 18, 19, 4, 48, 5A

Read judgment

High Courts03 Aug 2011Dismissed

Subhash Chand Vs Prithi Gir and Others

Punjab And Haryana At Chandigarh · (2011) 164 PLR 352

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 11

Read judgment

High Courts03 Aug 2011Dismissed

Fakiria and Others Vs The State of Haryana and Others

Punjab And Haryana At Chandigarh · (2011) 164 PLR 346

Punjab Reorganisation Act, 1966 — Section 88, 89

Read judgment

High Courts03 Aug 2011Dismissed

Suraj Bhan Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0239

Penal Code, 1860 (IPC) — Section 323, 324, 326, 34

Read judgment

High Courts03 Aug 2011Dismissed

Nirmal Singh Vs Punjab State Forest Development Corpn. Ltd. and Others

Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0238

Constitution of India, 1950 — Article 226

Read judgment

High Courts03 Aug 2011Allowed

Dr. Surat Singh Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0237

Haryana Institute of Rural Development Rules, 1991 — Rule 10(2), 16

Read judgment

High Courts03 Aug 2011Dismissed

Tara Chand Verma Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0236

Criminal Procedure Code, 1973 (CrPC) — Section 311, 313

Read judgment

High Courts03 Aug 2011Allowed

Pawan Kumar Vs Rajinder Pal and Others

Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0235

Read judgment

High Courts03 Aug 2011Dismissed

State of Punjab Vs Hardeep Singh and Others

Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0234

Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324

Read judgment

High Courts03 Aug 2011Dismissed

Smt. Ulfat Vs Hardeep Singh

Punjab And Haryana At Chandigarh · (2011) 164 PLR 340

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 115Constitution of India, 1950 — Article 227

Read judgment

High Courts03 Aug 2011Allowed

Gurcharan Singh Vs The Punjab State Electricity Board, The Mall, Patiala and others

Punjab And Haryana At Chandigarh · (2011) 164 PLR 62

Electricity Act, 2003 — Section 126, 126(6), 127, 127(2), 135

Read judgment

High Courts03 Aug 2011Allowed

Phoola Vs Om Parkash

Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0222

Criminal Procedure Code, 1973 (CrPC) — Section 125

Read judgment

High Courts03 Aug 2011Allowed

Ranjit Kaur @ Rano @ Ramjit Kaur @ Ramo and Another Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0221

Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 307, 324, 326, 34

Read judgment

High Courts03 Aug 2011Dismissed

Prem Chand Vs Sushila and Others

Punjab And Haryana At Chandigarh · (2012) 4 RCR(Civil) 158

Punjab Security of Land Tenures Act, 1953 — Section 14(A)(1)(2)Punjab Tenancy Act, 1887 — Section 77(3)

Read judgment

High Courts03 Aug 2011Dismissed

State of Punjab and Another Vs Hari Ram

Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0209

Civil Procedure Code, 1908 (CPC) — Section 80

Read judgment

High Courts03 Aug 2011Allowed

Misrani Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0208

Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 4, 5(A), 6

Read judgment

High Courts03 Aug 2011Dismissed

Shyam Lal Gupta and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0197

Constitution of India, 1950 — Article 141Punjab Civil Secretariat (State Service Class — III) Rules, 1952 — Rule 9

Read judgment