High Courts11 Aug 2011
Sadiq Ali @ Babbu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) 3 Crimes 415
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 354, 376, 376(2)(g), 450
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 55 of 196
High Courts10 Aug 2011Dismissed
Jagdev Singh Vs Ajaib Singh
Punjab And Haryana At Chandigarh · (2011) 164 PLR 761
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts10 Aug 2011Allowed
Mahant Gauri Shanker Vs Surjit Kumar and another
Punjab And Haryana At Chandigarh · (2011) 164 PLR 757
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts10 Aug 2011Allowed
M/s Gopal Rice Mills Vs Union of India and others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 753 : (2012) 2 RCR(Civil) 39
High Courts10 Aug 2011Allowed
Jaimal Singh and others Vs The Financial Commissioner (Appeals) and others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 759 : (2012) 1 RCR(Civil) 949
High Courts10 Aug 2011
Smt. Sham Bai and others Vs The Registrar, Rohtak and others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 84 : (2012) 2 RCR(Civil) 106
Evidence Act, 1872 — Section 33, 34(3), 85
High Courts10 Aug 2011Allowed
Dinesh Kumar @ Montu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 161, 207, 313Penal Code, 1860 (IPC) — Section 120B, 302, 364A
High Courts09 Aug 2011
The Punjab State Industrial Development Corporation Limited Vs Canara Bank and others
Punjab And Haryana At Chandigarh · (2012) 1 ILR (P&H) 555 : (2011) 164 PLR 737 : (2012) 2 RCR(Civil) 1
Banking Regulation Act, 1949 — Section 21ACivil Procedure Code, 1908 (CPC) — Order 34 Rule 11, 34Companies Act, 1956 — Section 529A
High Courts09 Aug 2011Dismissed
Mohan Singh and others Vs Union of India and others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 746
High Courts09 Aug 2011Allowed
Balwinder Singh Vs Financial Commissioner/Appeals - II Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 741 : (2011) 3 RCR(Civil) 962
Constitution of India, 1950 — Article 226, 227
High Courts09 Aug 2011Dismissed
Sunil Kumar Vs Lal Chand and others
Punjab And Haryana At Chandigarh · (2012) 1 CivCC 90 : (2011) 164 PLR 748 : (2012) 1 RCR(Civil) 946
High Courts09 Aug 2011Dismissed
Jai Pal Singh and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2012) 3 RCR(Civil) 96
Constitution of India, 1950 — Article 227Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts08 Aug 2011Dismissed
Gurmit Singh Vs Shinda Singh
Punjab And Haryana At Chandigarh · (2011) 164 PLR 732 : (2012) 4 RCR(Civil) 625 : (2012) 2 RCR(Civil) 34
High Courts08 Aug 2011Allowed
Jaswant Singh and others Vs Additional Director, Consolidation of Holdings, Punjab and others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 727 : (2012) 1 RCR(Civil) 944
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts08 Aug 2011Allowed
Krishan Baldev Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0249
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 155(2), 156(1), 420, 467
High Courts08 Aug 2011Dismissed
Sugan Chand Vs Civil Panchayat
Punjab And Haryana At Chandigarh · (2011) 164 PLR 751
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, 100, 30Gram Panchayat Act, 1952 — Section 16
High Courts08 Aug 2011Dismissed
Varinder Kumar Sharma Vs State of Punjab and Others Navraj Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0215
Penal Code, 1860 (IPC) — Section 34, 420
High Courts08 Aug 2011Allowed
Rajpal Asthir Vs Harcharan Singh @ Gurjit Soingh @ Gurdip Singhand Others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0204
Penal Code, 1860 (IPC) — Section 120B, 140, 167, 419, 420
High Courts08 Aug 2011Dismissed
Balbir Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0195
Penal Code, 1860 (IPC) — Section 304B, 34, 498
High Courts08 Aug 2011Dismissed
Amar Singh Vs Kamal Singh and Others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0180
Constitution of India, 1950 — Article 227