High Courts18 Aug 2011Allowed
Director, Treasuries and Accounts, Haryana and others Vs Shubh Karan Sharma and others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0062
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 53 of 196
High Courts18 Aug 2011Dismissed
Harjinder Pal Kaur and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 356
High Courts18 Aug 2011
M/s Ranbaxy Laboratories Vs Punjab State Electricity Board, Patiala and Another
Punjab And Haryana At Chandigarh · (2011) 164 PLR 358
High Courts18 Aug 2011Dismissed
Sher Singh Through Lrs. Amarjit Kaur and Others Vs Krishan Kumar
Punjab And Haryana At Chandigarh · (2011) 4 CivCC 801 : (2011) 164 PLR 367
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 35ASpecific Relief Act, 1963 — Section 20
High Courts18 Aug 2011
Punjab State Electricity Board, Patiala and another Vs Harbans Lal
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0047
Electricity Act, 1910 — Section 26(6)
High Courts18 Aug 2011Dismissed
Smt. Keela Vs Ijaz Hasan and Others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0046
High Courts18 Aug 2011Dismissed
Ranbir Singh Vs Sukhdev Singh and Others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0045
High Courts18 Aug 2011Dismissed
Ranbir Singh Vs Chanda Singh and Others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0044
High Courts18 Aug 2011Dismissed
J.P. Commercial Complex Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0043
High Courts18 Aug 2011Dismissed
Gurdeep Singh Vs Commissioner, Rohtak Range, Rohtak and Others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0042
High Courts18 Aug 2011Dismissed
A2Z Maintenance and Engineering Services Limited Vs Punjab State Power Corporation Limited
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0041
High Courts18 Aug 2011Dismissed
Satnam Singh Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0040
Punjab Package Deal Properties (Disposal) (Amendment) Act, 2009 — Section 67A
High Courts18 Aug 2011Allowed
Piare Lal Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0039
Constitution of India, 1950 — Article 226, 227
High Courts18 Aug 2011Dismissed
Ram Kumar Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0038
High Courts18 Aug 2011Allowed
Sheetal Kaur and others Vs State of Punjab and another Darshan Singh and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0037
Penal Code, 1860 (IPC) — Section 323, 324, 325, 34
High Courts18 Aug 2011Dismissed
Vijender and others Vs The State of Haryana and another
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0036
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227
High Courts18 Aug 2011Allowed
Arti Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0035
High Courts18 Aug 2011
Sultan and Others Vs Satbir Singh and Others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0004
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts18 Aug 2011
Khushi Mohammad Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 420
High Courts17 Aug 2011
Romesh Chand and others Vs Union of India and others Ramu Hooda Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 626
Administration of Evacuee Property Act, 1950 — Section 10, 10(2), 2, 8Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12, 14