High Courts18 Aug 2011
Jasvir Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0199
Criminal Procedure Code, 1973 (CrPC) — Section 407Penal Code, 1860 (IPC) — Section 323, 324, 325, 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 51 of 196
High Courts18 Aug 2011
Santokh Singh Vs Bachhitter Singh and others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0198
High Courts18 Aug 2011
Manpreet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0194
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 307, 34, 427, 452
High Courts18 Aug 2011Dismissed
Lalit Mohan Kochhar Vs Satish Mohan Kochhar
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0193
Constitution of India, 1950 — Article 227
High Courts18 Aug 2011Dismissed
Neelam Chaudhary Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0188
High Courts18 Aug 2011Dismissed
Punjab State Industrial Development Corporation Vs Saroj Sharma and another
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0187
State Financial Corporations Act, 1951 — Section 29
High Courts18 Aug 2011Allowed
Smt. Sarbati Vs Liyaqat and Others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0178
High Courts18 Aug 2011Allowed
Mohinder Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0177
Punjab Civil Services Rules — Rule 6.12, 6.16
High Courts18 Aug 2011Dismissed
National Insurance Company Ltd. Vs Bhupinder Singh and others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0176
High Courts18 Aug 2011Allowed
Reena Vs Vikas
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0175
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 13
High Courts18 Aug 2011Allowed
Paramjeet Kaur Vs Sukhdev Singh
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0174
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 13, 9
High Courts18 Aug 2011Dismissed
Sukhjit Kaur Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0173
High Courts18 Aug 2011Dismissed
Urmila Vs Sanjeev Dalal and Another
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0172
Court Fees Act, 1870 — Section 7
High Courts18 Aug 2011Dismissed
EHC Subhash Chand and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0171
Constitution of India, 1950 — Article 14, 16Police Act, 1861 — Section 22
High Courts18 Aug 2011Allowed
Cement Corporation of India Ltd. Vs The Presiding Officer, Industrial Tribunal-cum-Labour Court, Hissar and others
Punjab And Haryana At Chandigarh · (2012) 1 LLJ 871
Industrial Disputes Act, 1947 — Section 10
High Courts18 Aug 2011Dismissed
Mohinder Singh Vs Bakkar Singh
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0169
High Courts18 Aug 2011
Piara Singh and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0168
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(9), 482Penal Code, 1860 (IPC) — Section 120B, 419, 420, 467, 468
High Courts18 Aug 2011Allowed
Shyam Lal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0167
Constitution of India, 1950 — Article 226
High Courts18 Aug 2011
Pappu and another Vs Mangat Ram and others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0160
Constitution of India, 1950 — Article 227
High Courts18 Aug 2011Dismissed
Smt. Giano Vs Salwinder Pal and Others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0159
Civil Procedure Code, 1908 (CPC) — Section 100