High Courts18 Aug 2011Dismissed
M/s Indian Climate Control and Another Vs Maharaja Aggarsen Medical College and Others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0158
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 52 of 196
High Courts18 Aug 2011Allowed
Payel Mehta Vs Sanjay Sarin
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0157
Hindu Marriage Act, 1955 — Section 13, 9
High Courts18 Aug 2011Dismissed
J.L. Puri Vs United India Insurance Company and Another
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0156
General Insurance (Conduct, Discipline and Appeal) Rules, 1975 — Rule 25(13), 25(14), 25(15), 25(16)
High Courts18 Aug 2011
Sandeep Verma and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0155
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts18 Aug 2011
Sandeep Rani and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0154
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts18 Aug 2011
Sandeep Kaur and Another Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0153
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts18 Aug 2011Allowed
Krishna Shah Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0152
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 37, 61
High Courts18 Aug 2011Allowed
Sandeep Kumar and Anr Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0151
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 452, 506
High Courts18 Aug 2011
Sardara Singh alias Dara Singh Vs Randhir Singh and others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0150
High Courts18 Aug 2011Dismissed
M/S Kapil Cement Allied Products Private Limited and Another Vs Punjab National Bank and Others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 514
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4), 5, 5Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22Sick Industrial Companies (Special Provisions) Amendment Act, 2002 — Section 15
High Courts18 Aug 2011Dismissed
Vijay Kumar Vs Haryana State Agriculture Marketing Board, Panchkula and another
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0123
High Courts18 Aug 2011
Shinderpal Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0122
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts18 Aug 2011Dismissed
Veerpal Kaur Malhi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0082
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts18 Aug 2011Dismissed
Dimple Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0081
Penal Code, 1860 (IPC) — Section 392, 411
High Courts18 Aug 2011Allowed
Sharanjit Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0080
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 356
High Courts18 Aug 2011Allowed
Bittu Doomra and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0079
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 336, 34, 452
High Courts18 Aug 2011Allowed
Gurdial Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts18 Aug 2011Allowed
Harish Kumar @ Happy Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498A
High Courts18 Aug 2011Allowed
Baldev Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0064
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 419, 420, 506
High Courts18 Aug 2011
Union of India and another Vs Ram Pal and others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0063
Constitution of India, 1950 — Article 226