High Courts24 Aug 2011
Karmjeet Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 49 of 196
High Courts24 Aug 2011Dismissed
Commissioner of Income Tax-I, Chandigarh Vs Mega Packages
Punjab And Haryana At Chandigarh · (2011) 203 TAXMAN 236
Income Tax Act, 1961 — Section 260A, 33B, 45(3), 80A(12), 80C
High Courts24 Aug 2011Allowed
Sarjiwan Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Criminal) 215
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 399, 402
High Courts23 Aug 2011Allowed
Subhash Chander Lekhi and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 1 SLJ 146
High Courts23 Aug 2011Dismissed
M/s Gautam Builders and Another Vs Chandigarh Housing Board and Others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 381
Constitution of India, 1950 — Article 14, 19(1), 21, 226
High Courts23 Aug 2011Dismissed
Bahadur Singh and Company and Another Vs Gian Singh
Punjab And Haryana At Chandigarh · (2011) 164 PLR 378
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 123, 227
High Courts23 Aug 2011Dismissed
Hoshiar Singh Vs Haryana Vidhut Parsharan Nigam Ltd.
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0146
High Courts23 Aug 2011Allowed
V.K. Yadav Vs Employees' Providence Fund Appellate Tribunal and Others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 387
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7AEmployees State Insurance Act, 1948 — Section 45A, 46, 75
High Courts23 Aug 2011Dismissed
Asha Chawla and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 376 : (2012) 1 RCR(Civil) 277
Constitution of India, 1950 — Article 14, 254East Punjab Urban Rent Restriction Act, 1949 — Section 13BPunjab Reorganisation Act, 1966 — Section 87
High Courts23 Aug 2011Dismissed
The Punjab State and Another Vs Dr. Asok Oberoi
Punjab And Haryana At Chandigarh · (2011) 164 PLR 384
Civil Procedure Code, 1908 (CPC) — Section 80Punjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 22
High Courts23 Aug 2011Dismissed
State of Haryana and Another Vs Mani Devi
Punjab And Haryana At Chandigarh · (2012) 1 ILR (P&H) 881 : (2012) 3 RCR(Civil) 514
Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 17, 17(1), 17(4), 4, 48
High Courts23 Aug 2011
Ranjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2012) 3 RCR(Civil) 549
Punjab Panchayati Raj Act, 1994 — Section 20, 20(1)(e), 20(4), 4
High Courts19 Aug 2011Dismissed
Gian Singh and Another Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 373
High Courts19 Aug 2011
Harash Kumar Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0144
High Courts19 Aug 2011Dismissed
Manmohan Soni Vs Banwari Lal
Punjab And Haryana At Chandigarh · (2011) 4 CivCC 534 : (2011) 164 PLR 370
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 12 , Order 5 Rule 17, Order 9 Rule 13Constitution of India, 1950 — Article 227East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts18 Aug 2011
Bhushan Shah Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0284
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 61
High Courts18 Aug 2011Allowed
Jan Kishore Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0283
High Courts18 Aug 2011Dismissed
Jitender Singh and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0282
High Courts18 Aug 2011
Dharam Pal @ Pamma Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0281
Penal Code, 1860 (IPC) — Section 379, 406, 411, 420, 485
High Courts18 Aug 2011
Richhpal Singh and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0280
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)