High Courts29 Aug 2011Dismissed
Varun Sharma and Another Vs Haryana Public Service Commission
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0010
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 47 of 196
High Courts29 Aug 2011Dismissed
M/s ICOMM Tele Limited Vs Punjab Water Supply and Sewerage Board and another
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0009
Constitution of India, 1950 — Article 226
High Courts29 Aug 2011Dismissed
Baldev Singh Vs Amar Singh and Others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0008
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts26 Aug 2011Dismissed
Iffco Tokio General Insurance Company Ltd. Vs Permanent Lok Adalat (Public Utility Services), Gurgaon and Others
Punjab And Haryana At Chandigarh · (2013) ACJ 1478 : (2012) 1 RCR(Civil) 901
Legal Services Authorities Act, 1987 — Section 22C
High Courts26 Aug 2011Dismissed
Kashmir Singh Dhillon Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 403
Army Act, 1950 — Section 80Civil Procedure Code, 1908 (CPC) — Section 20Constitution of India, 1950 — Article 226(2)
High Courts26 Aug 2011Dismissed
Rajinder Kumar Vs Kaushalya Devi
Punjab And Haryana At Chandigarh · (2011) 164 PLR 405
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts26 Aug 2011Dismissed
Mukesh Aggarwal Vs Rajinder Kumar Pahwa and Another
Punjab And Haryana At Chandigarh · (2012) 3 BC 95 : (2012) 1 RCR(Criminal) 179
Criminal Procedure Code, 1973 (CrPC) — Section 204, 254, 302, 313Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts25 Aug 2011Dismissed
Gajinder Trehan Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2012) 1 ILR (P&H) 743
Constitution of India, 1950 — Article 14, 16, 16(1), 226
High Courts25 Aug 2011Dismissed
Ram Kishore Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0257
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts25 Aug 2011
Rakesh Kumar Vs Ravinder Kumar and Another
Punjab And Haryana At Chandigarh · (2012) 3 RCR(Civil) 566 : (2012) 3 RCR(Criminal) 301
Criminal Procedure Code, 1973 (CrPC) — Section 138, 139, 313
High Courts25 Aug 2011Allowed
Era International Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2011) 188 ECR 38 : (2011) 274 ELT 6
Customs Act, 1962 — Section 46
High Courts25 Aug 2011Dismissed
Ballabgarh Co-Op. Marketing Society Vs Haryana Co-Op. Supply and Marketing Federation
Punjab And Haryana At Chandigarh · (2012) 1 CivCC 411 : (2011) 164 PLR 396
Specific Relief Act, 1963 — Section 42
High Courts25 Aug 2011Dismissed
Uttam Kumar Singh and Others Vs Project Manager, Hafed and Another
Punjab And Haryana At Chandigarh · (2011) 164 PLR 400
Contract Labour (Regulation and Abolition) Act, 1970 — Section 21, 21(4)Payment of Wages Act, 1936 — Section 15(2), 15(3), 17
High Courts25 Aug 2011Allowed
Sanjeev AGA Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 401
Forest Act, 1927 — Section 4Punjab Land Preservation Act, 1900 — Section 19, 3, 4, 5
High Courts25 Aug 2011Allowed
M/s. Dashmesh Kheti Store and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 17, 18, 29, 3(k)(i), 33
High Courts24 Aug 2011Allowed
Jasbir Kaur Vs Oriental Insurance Company Ltd. and Others
Punjab And Haryana At Chandigarh · (2012) ACJ 2148 : (2012) 1 ILR (P&H) 522 : (2011) 164 PLR 296
High Courts24 Aug 2011Dismissed
Sarabjit Singh Vs Amandeep Singh and Others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0256
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 — Article 227
High Courts24 Aug 2011
Rajwinder Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0255
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts24 Aug 2011Dismissed
Raju Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0254
Criminal Procedure Code, 1973 (CrPC) — Section 164, 173, 313Penal Code, 1860 (IPC) — Section 363, 366, 366A, 376
High Courts24 Aug 2011Dismissed
Sohan Singh Vs Amritpal Singh
Punjab And Haryana At Chandigarh · (2011) 164 PLR 305
Civil Procedure Code, 1908 (CPC) — Section 100