High Courts30 Aug 2011Dismissed
Simran Gheer Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0093
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 46 of 196
High Courts30 Aug 2011Allowed
Manoj Kumar and Another Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0092
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts30 Aug 2011Allowed
Bhupinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2012) 3 RCR(Civil) 522
Constitution of India, 1950 — Article 14
High Courts30 Aug 2011Dismissed
Commissioner of Income Tax, Panchkula Vs Avinash Kant
Punjab And Haryana At Chandigarh · (2011) 203 TAXMAN 443
Income Tax Act, 1961 — Section 143(1), 260A
High Courts29 Aug 2011Dismissed
Jaffar Ali Vs CBI, Chandigarh
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0300
Criminal Procedure Code, 1973 (CrPC) - Section 228Penal Code, 1860 (IPC) - Section 120, Section 420, Section 466, Section 467, Section 468, Section 471
High Courts29 Aug 2011Dismissed
State of Haryana and Others Vs Hindustan Machine Tools Limited and Others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 297
Arbitration and Conciliation Act, 1996 — Section 43Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1Limitation Act, 1963 — Section 25, 5
High Courts29 Aug 2011Dismissed
Deenu alias Deen Mohd. and another Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0261
Penal Code, 1860 (IPC) — Section 188, 279, 336, 379
High Courts29 Aug 2011Dismissed
Shamsher Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0214
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16(1), 7, 7(16)Prevention of Food Adulteration Rules, 1955 — Rule 32
High Courts29 Aug 2011Dismissed
Azad Singh Dalal Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 866
High Courts29 Aug 2011Dismissed
Narinder Singh Vs Central Bank of India and others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0189
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4), 17
High Courts29 Aug 2011Dismissed
Sukhdev Singh Vs Charanjit Singh and others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 596 : (2012) 1 RCR(Civil) 932
Civil Procedure Code Amendment Act, 1976 — Section 97, 97(1)Civil Procedure Code Amendment Act, 1999 — Section 16, 32(1)Civil Procedure Code Amendment Act, 2002 — Section 13, 16, 16(1), 5, 7
High Courts29 Aug 2011Dismissed
Parveen Kumar Vs Uttar Haryana Bijli Vitran Nigam Ltd. and Others
Punjab And Haryana At Chandigarh · (2012) 132 FLR 183 : (2012) 3 LLJ 242 : (2012) LLR 259 : (2011) 164 PLR 408
Workmens Compensation Act, 1923 — Section 12, 12(1), 12(2)
High Courts29 Aug 2011Allowed
Ravinder Kumar Vs Timken Services Pvt. and Another
Punjab And Haryana At Chandigarh · (2012) 132 FLR 185 : (2012) LLR 252 : (2011) 164 PLR 410
Industrial Disputes Act, 1947 — Section 10, 17A
High Courts29 Aug 2011
Phool Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0083
High Courts29 Aug 2011Dismissed
Gurinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 4 RCR(Criminal) 433
Criminal Procedure Code, 1973 (CrPC) — Section 439Drugs and Cosmetics Rules, 1945 — Rule 65(4), 65(5)(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 21, 22, 25, 37
High Courts29 Aug 2011
Pooja Rani Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts29 Aug 2011Allowed
Darbara Singh @ Dalbara Singh and Others Vs Amarjit Singh and Others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0032
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 65
High Courts29 Aug 2011Allowed
Kuldeep Singh Vs M/s Baljit Singh Mohender Singh and Others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0031
Constitution of India, 1950 — Article 227
High Courts29 Aug 2011Allowed
Kulbir Singh @ Rajbir and another Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 324, 326, 506
High Courts29 Aug 2011Allowed
Makhan Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 408