High Courts30 Aug 2011Allowed
Pipal Singh Vs Anokh Singh and others
Punjab And Haryana At Chandigarh · (2012) 166 PLR 141
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10Transfer of Property Act, 1882 — Section 52
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 45 of 196
High Courts30 Aug 2011Dismissed
State of Punjab and Another Vs Shree Ram Panels
Punjab And Haryana At Chandigarh · (2011) 46 VST 424
Punjab Value Added Tax Act, 2005 — Section 51(4), 51(7)(c), 68
High Courts30 Aug 2011
Vandana and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2012) 1 ILR (P&H) 1013
Constitution of India, 1950 — Article 14, 16(1), 226
High Courts30 Aug 2011
Arvind Kumar Kansal Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0136
Criminal Procedure Code, 1973 (CrPC) — Section 173, 177
High Courts30 Aug 2011Allowed
Raj Kumar Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0135
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 354, 506, 509
High Courts30 Aug 2011
Gurbachan Singh and others Vs Financial Commissioner and others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0121
High Courts30 Aug 2011Dismissed
Sucha Singh Vs The Punjab State Federation of Co-Operative House Building Society Limited
Punjab And Haryana At Chandigarh · (2011) 164 PLR 411
Constitution of India, 1950 — Article 311(2)Prevention of Corruption Act, 1988 — Section 7Punjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 13
High Courts30 Aug 2011
Sukhcharan Singh and others Vs Pargan Singh
Punjab And Haryana At Chandigarh · (2011) 164 PLR 414
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4, Order 20 Rule 5, Order 23 Rule 1(4) , 100Punjab Land Revenue Act, 1887 — Section 123
High Courts30 Aug 2011Dismissed
Ratia Vs Narayania
Punjab And Haryana At Chandigarh · (2011) 4 CivCC 661 : (2011) 164 PLR 419 : (2012) 115 RD 247
Stamp Act, 1899 — Section 12, 61
High Courts30 Aug 2011
Raghbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Criminal) 212
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 464Evidence Act, 1872 — Section 134Prevention of Corruption Act, 1988 — Section 7
High Courts30 Aug 2011
Jagtar Singh Vs Balwant Kaur
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0103
Constitution of India, 1950 — Article 227
High Courts30 Aug 2011Dismissed
Dalbir and others Vs Surajmal and others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0102
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, 151Constitution of India, 1950 — Article 227
High Courts30 Aug 2011
Ram Singh and others Vs Jarnail Singh and others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0101
Constitution of India, 1950 — Article 227
High Courts30 Aug 2011
Surender Singh Vs Mr. Ashok Mittal and others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0100
Constitution of India, 1950 — Article 227
High Courts30 Aug 2011Dismissed
Haryana State Electricity Board Vs R.C. Gupta
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0099
High Courts30 Aug 2011Dismissed
Uttar Haryana Bijli Vitran Nigam and Others Vs Bharosi Devi
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0098
High Courts30 Aug 2011Dismissed
Didar Singh Vs Paramjit Kaur
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0097
Arms Act, 1959 — Section 25, 27Guardians and Wards Act, 1890 — Section 25Hindu Marriage Act, 1955 — Section 13
High Courts30 Aug 2011Dismissed
Tejbir Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0096
High Courts30 Aug 2011Dismissed
Sharad Kapoor Vs Sharan Pal Singh
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 323, 34, 504, 506
High Courts30 Aug 2011Dismissed
Krishan Chand and Another Vs Surat Singh
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0094
Civil Procedure Code, 1908 (CPC) — Section 100