Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 120, 363, 366

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High Courts05 Sept 2011Allowed

Dev Dutt Vs Haryana Urban Development Authority and Others

Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0184

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High Courts05 Sept 2011Allowed

Amit Sharma and Another Vs Lt. Col. Mohim Kumar Sharma (Retd.)

Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0183

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 441, 448, 452, 506

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High Courts05 Sept 2011Dismissed

Sub Inspector Rajender Singh Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0041

Punjab Police Rules, 1934 — Rule 13.8(2)

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High Courts05 Sept 2011Dismissed

Maru Ram and others Vs Randhir and others

Punjab And Haryana At Chandigarh · (2011) 164 PLR 589 : (2012) 1 RCR(Civil) 930

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High Courts05 Sept 2011Dismissed

Balwant Singh Vs Rajinder Singh and Another

Punjab And Haryana At Chandigarh · (2011) 4 RCR(Criminal) 131

Criminal Procedure Code, 1973 (CrPC) — Section 340

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High Courts05 Sept 2011

Gian Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0024

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 120B, 342, 384Prevention of Corruption Act, 1988 — Section 7, 8

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High Courts05 Sept 2011Dismissed

Mukhtiyar Singh Vs Satish Kumar

Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0023

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100

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High Courts05 Sept 2011Allowed

Union of India Vs S.P. Goyal

Punjab And Haryana At Chandigarh · (2012) 276 ELT 366

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 7(1)Customs Act, 1962 — Section 155Penal Code, 1860 (IPC) — Section 109, 112, 120B, 383, 384

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High Courts02 Sept 2011Allowed

Khushal Singh Vs Punjab State Electricity Board and Others

Punjab And Haryana At Chandigarh · (2012) 1 ILR (P&H) 515 : (2011) 164 PLR 298

Criminal Procedure Code, 1973 (CrPC) — Section 135, 136, 137, 138, 139Electricity Act, 2003 — Section 151B, 22ALegal Services Authorities Act, 1987 — Section 22(8)

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High Courts02 Sept 2011Dismissed