High Courts12 Sept 2011Allowed
Shiv Kumar Vs Rajesh and others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 826
Penal Code, 1860 (IPC) — Section 279, 337
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 41 of 196
High Courts12 Sept 2011
Parvesh Kumar Malhotra Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0061
High Courts12 Sept 2011Dismissed
Karnail Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2012) 2 ILR (P&H) 335 : (2013) 1 SLJ 342
Motor Vehicles Act, 1988 — Section 146(2)Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts09 Sept 2011
M/s JTG Alloys Private Limited, G.T. Road, Sirhind Vs Punjab State Power Corporation Limited
Punjab And Haryana At Chandigarh · (2012) 3 RCR(Civil) 545
Constitution of India, 1950 — Article 226Electricity Act, 2003 — Section 126, 126(1), 126(3), 126(6), 127
High Courts09 Sept 2011
Antarctic Industries and Others Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0163
Electricity Regulatory Commission Act, 1998 — Section 22, 29, 45, 56, 56(2)Punjab State Electricity Regulatory Commission Tariff Regulations, 2002 — Regulation 5(5)
High Courts09 Sept 2011Allowed
Manminder Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0138
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 324, 325, 326, 34
High Courts09 Sept 2011Allowed
Chirag Jain Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0124
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts09 Sept 2011Allowed
Sucha Singh Vs Mohinder Singh and others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 824
Constitution of India, 1950 — Article 191(1), 243FPenal Code, 1860 (IPC) — Section 153A, 171E, 171F, 323, 324Punjab Panchayati Raj Act, 1994 — Section 208
High Courts09 Sept 2011Allowed
Bharat Bhushan Goyal and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0090
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420, 506
High Courts09 Sept 2011Allowed
Parveen Bhatia Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts09 Sept 2011Dismissed
Shamsher Singh Vs Surindra Devi
Punjab And Haryana At Chandigarh · (2011) 4 RCR(Civil) 668
High Courts09 Sept 2011Allowed
Ajmer Lal Pundeer Vs Oriental Insurance Co. Ltd. and others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 819
Constitution of India, 1950 — Article 309General Insurance (Conduct, Discipline and Appeal) Rules, 1975 — Rule 20, 20(2), 21, 21(3), 22Penal Code, 1860 (IPC) — Section 304B, 34
High Courts09 Sept 2011
CIT Vs Punjab Wool Combers Ltd.
Punjab And Haryana At Chandigarh · (2012) 344 ITR 466
Income Tax Act, 1961 — Section 154, 256(1), 32AB, 80I, 80I(6)
High Courts08 Sept 2011Dismissed
Naveen Kumar and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2012) 2 ILR (P&H) 102 : (2011) 164 PLR 634 : (2012) 2 RCR(Civil) 25
Registration Act, 1908 — Section 17, 2(12), 47A
High Courts08 Sept 2011Dismissed
Daya Nand Vs Home Secretary-cum-Secretary and others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 802
High Courts08 Sept 2011
Gaurav Sharma (Master) Vs Raman Sharma
Punjab And Haryana At Chandigarh · (2012) 3 Crimes 101 : (2012) 2 DMC 467 : (2012) 2 Law Herald 1134
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts08 Sept 2011Dismissed
Gur Jai Pal Singh Vs Punjab Public Service Commission and Another
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0093
Constitution of India, 1950 — Article 16(1), 16(4), 309, 335Punjab Civil Services (Executive Branch) (Class I) Rules, 1976 — Rule 12, 13A
High Courts08 Sept 2011
Krishan Kumar Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0088
High Courts08 Sept 2011Dismissed
Ranjodh Singh and Another Vs The Financial Commissioner (Revenue) and Others
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0087
High Courts08 Sept 2011Dismissed
Sandeep Mehra Vs Sajesh Kumar Khanna
Punjab And Haryana At Chandigarh · (2011) 4 RCR(Civil) 739