High Courts14 Sept 2011Allowed
Daulat Ram Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 683
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 39 of 196
High Courts14 Sept 2011
Wattan Singh @ Sadhu Singh and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 678 : (2012) 1 RCR(Civil) 942
Companies Act, 1956 — Section 3Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 3(7)
High Courts14 Sept 2011Allowed
Kamlesh Rani Vs Sukhdev Nagpal and others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 674
Evidence Act, 1872 — Section 65
High Courts14 Sept 2011Allowed
Suman Sharma Vs Dharma Singh and others
Punjab And Haryana At Chandigarh · (2012) ACJ 2352 : (2011) 164 PLR 668 : (2012) 2 RCR(Civil) 27 : (2012) 2 TAC 478
High Courts14 Sept 2011Dismissed
Dr. Ganda Singh Vs The State of Punjab and another
Punjab And Haryana At Chandigarh · (2012) 1 ILR (P&H) 206 : (2011) 164 PLR 663
Constitution of India, 1950 — Article 14
High Courts14 Sept 2011Allowed
The Sonepat Central Co-operative Bank Ltd. Vs The Presiding Officer, Industrial Tribunal-cum-Labour Court, Rohtak and another
Punjab And Haryana At Chandigarh · (2012) 132 FLR 66 : (2011) 164 PLR 665
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts14 Sept 2011
M/s Indian Oil Corporation Ltd. Vs Union of India
Punjab And Haryana At Chandigarh · (2011) 164 PLR 670 : (2012) 2 RCR(Civil) 28
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 6 Rule 14, 80Railways Act, 1989 — Section 78B
High Courts14 Sept 2011Dismissed
Iqbal Singh Vs Punjab State
Punjab And Haryana At Chandigarh · (2011) 164 PLR 676
Punjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 8
High Courts14 Sept 2011
Daya Chand Vs Harpal Singh and others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 681
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 21 Rule 32, 146Limitation Act, 1963 — Article 136
High Courts14 Sept 2011Allowed
Balwinder Kaur Sarpanch Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2012) 1 ILR (P&H) 1000 : (2012) 1 RCR(Civil) 696
General Clauses Act, 1897 — Section 6Punjab Panchayati Raj Act, 1994 — Section 19
High Courts14 Sept 2011Dismissed
Mohammad Israil Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2012) 2 ILR (P&H) 373
High Courts14 Sept 2011Allowed
Bhagat Singh Vs Jai Bhagwan and others
Punjab And Haryana At Chandigarh · (2013) ACJ 1399 : (2011) 164 PLR 685 : (2012) 2 RCR(Civil) 32
Evidence Act, 1872 — Section 121, 122, 123, 124, 125Motor Vehicles Act, 1988 — Section 158(6), 166(4), 168, 169, 169(2)Penal Code, 1860 (IPC) — Section 279, 304A
High Courts14 Sept 2011Dismissed
Mohinder Singh and Another Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2012) 1 CivCC 509 : (2011) 164 PLR 304
High Courts14 Sept 2011Dismissed
Roshan Lal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 309 : (2012) 3 RCR(Civil) 453
Constitution of India, 1950 — Article 16(4), 341, 341(1), 342, 342(1)
High Courts13 Sept 2011Dismissed
Sham Lal Khera Vs Sudershan Kumar Rao
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 55
East Punjab Urban Rent Restriction Act, 1949 — Section 13B
High Courts13 Sept 2011Dismissed
Mohd. Nazir and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2012) 1 ILR (P&H) 993
Land Acquisition Act, 1894 — Section 11, 11A, 4, 6
High Courts13 Sept 2011
Pargat Singh Vs Financial Commissioner (Revenue) and Others
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0083
High Courts13 Sept 2011
Randhir Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0082
High Courts13 Sept 2011Dismissed
Jyoti Ram Vs Ashok Bansal and others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 661 : (2012) 1 RCR(Civil) 940 : (2012) 2 TAC 892
Motor Vehicles Act, 1988 — Section 166
High Courts13 Sept 2011
Jarnail Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0060