High Courts19 Sept 2011
Didar Singh Vs Nasib Kaur
Punjab And Haryana At Chandigarh · (2012) 2 RCR(Civil) 288
Registration Act, 1908 — Section 17(1A), 49Transfer of Property Act, 1882 — Section 53A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 37 of 196
High Courts19 Sept 2011Dismissed
Ved Parkash and others Vs Tulsi Dass and others
Punjab And Haryana At Chandigarh · (2012) 167 PLR 147 : (2012) 4 RCR(Civil) 33
Civil Procedure Code, 1908 (CPC) — Section 10, 11, 2East Punjab Urban Rent Restriction Act, 1949 — Section 14
High Courts17 Sept 2011Allowed
Amar Nath Vs The Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (2013) 169 PLR 106
Civil Procedure Code, 1908 (CPC) — Section 114Constitution of India, 1950 — Article 226, 227
High Courts16 Sept 2011Dismissed
Paramjeet Nagpal Vs Life Insurance Corporatin of India and Others
Punjab And Haryana At Chandigarh · AIR 2012 P&H 121
Insurance Act, 1938 — Section 10, 102, 103, 104, 105Life Insurance Corporation Act, 1956 — Section 19, 43, 44, 49
High Courts16 Sept 2011Dismissed
Ajit Singh Vs Ujjagar Singh (through L.Rs)
Punjab And Haryana At Chandigarh · (2011) 164 PLR 706 : (2012) 1 RCR(Civil) 963
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Evidence Act, 1872 — Section 91, 92Hindu Minority and Guardianship Act, 1956 — Section 6, 8(2)
High Courts16 Sept 2011
Sukhbir Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0192
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts16 Sept 2011
Rajni and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0191
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts16 Sept 2011
Makhan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0190
High Courts16 Sept 2011Allowed
Balwinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0189
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 157, 159, 161, 207, 313Evidence Act, 1872 — Section 25
High Courts16 Sept 2011Allowed
Jaibir Singh Malik and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0175
High Courts16 Sept 2011
Nabha Steels Ltd. Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0174
High Courts16 Sept 2011Dismissed
Baljit Kaur Vs Surinder Kaur
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0173
High Courts16 Sept 2011Dismissed
Dhanwanti Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0172
Constitution of India, 1950 — Article 12
High Courts16 Sept 2011Dismissed
Nawab Singh Vs Ompal Singh and Others
Punjab And Haryana At Chandigarh · (2012) 3 RCR(Civil) 550
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 1 Rule 9, 151, 22
High Courts16 Sept 2011Allowed
Nihala Vs Raj Kumar
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0158
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts16 Sept 2011Dismissed
Bhalle Ram Vs The Presiding Officer, Industrial Tribunal-cum-Labour Court and Others
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0157
High Courts16 Sept 2011Dismissed
Avtar Singh and Others Vs The Financial Commissioner (Appeals) and Others
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0156
High Courts16 Sept 2011
Jasmeen Alias Pinky Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0150
Penal Code, 1860 (IPC) — Section 306
High Courts16 Sept 2011
Rajinder Kumar Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0149
High Courts16 Sept 2011
Seema and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0148
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3