COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2011

3,920 judgments · page 38 of 196

High Courts16 Sept 2011Dismissed

Mandeep Singh Aujla @ Khushia Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0144

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 201, 315, 376, 420Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3

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High Courts16 Sept 2011Dismissed

Gurmail Singh and Another Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0079

Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts16 Sept 2011

Raj Kaur and Another Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0078

Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3

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High Courts16 Sept 2011Dismissed

Gursharan Dass Aggarwal Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0018

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High Courts16 Sept 2011Dismissed

Mr. Rohit Gupta Vs Post Graduate Institute of Medical Education and Research (PGIMER) and Another

Punjab And Haryana At Chandigarh · (2011) 164 PLR 703

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High Courts15 Sept 2011Allowed

Rajesh Shekhu Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2011) 164 PLR 692

Constitution of India, 1950 — Article 14, 15, 16, 16(1), 16(4)

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High Courts15 Sept 2011Dismissed

Shri Ram Kishan Singh Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2011) 164 PLR 688

Punjab Reorganisation Act, 1966 — Section 75, 79, 79(1), 79(4), 81

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High Courts15 Sept 2011

Manjit Singh Vs Food Corporation of India and Others

Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0196

Constitution of India, 1950 — Article 226, 227

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High Courts15 Sept 2011

Muna Lal and Others Vs Surjit Kaur and Another

Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0188

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts15 Sept 2011

Vikram Bhatia Vs Employees Provident Fund Organisation and Others

Punjab And Haryana At Chandigarh · (2012) 132 FLR 431 : (2012) 3 LLJ 103

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High Courts15 Sept 2011Dismissed

Jugraj Singh Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0155

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High Courts15 Sept 2011

Surinderpal Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0154

Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 406, 420

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High Courts15 Sept 2011Allowed

Sharda Kadan Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0153

Criminal Procedure Code, 1973 (CrPC) — Section 195, 340Penal Code, 1860 (IPC) — Section 191, 193, 471

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High Courts15 Sept 2011

Smt. Satya Wati Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0152

Constitution of India, 1950 — Article 226, 227

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High Courts15 Sept 2011Dismissed

Tara Singh Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0151

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High Courts15 Sept 2011

Ashok Kumar Vs Sharda Kadan and others

Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0095

Criminal Procedure Code, 1973 (CrPC) — Section 340Penal Code, 1860 (IPC) — Section 193

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High Courts15 Sept 2011Dismissed

Parveen Kaur Arora and another Vs Parveen Kumar and another

Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 430

East Punjab Urban Rent Restriction Act, 1949 — Section 13

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High Courts15 Sept 2011Dismissed

Sant Kumar and Another Vs R.S. Virk and Others

Punjab And Haryana At Chandigarh · (2012) 4 RCR(Civil) 165

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 13(3), 13(3)(a)(i)

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High Courts15 Sept 2011Allowed

Sumittar Kaur and others Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2011) 164 PLR 690

Constitution of India, 1950 — Article 14

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High Courts15 Sept 2011Dismissed

Om Parkash Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2011) 164 PLR 696

Constitution of India, 1950 — Article 311Penal Code, 1860 (IPC) — Section 406, 498APunjab Police Rules, 1934 — Rule 9.18, 9.18(1), 9.18(2)

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