High Courts13 Sept 2011Dismissed
Sukhdev Kaur Vs Market Committee and Others
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0059
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 40 of 196
High Courts13 Sept 2011
Navjot Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts13 Sept 2011
Mandeep Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts13 Sept 2011
Amandeep Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts13 Sept 2011
Parveen and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts13 Sept 2011
Sunita Chaudhary Vs Haryana Public Service Commission
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0054
High Courts13 Sept 2011
Jasleen Kaur alias Jaswinder Kaur Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 590
Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 173, 319
High Courts12 Sept 2011Dismissed
Gokal Steel Rolling Mills Vs Commissioner of Central Excise and Another
Punjab And Haryana At Chandigarh · (2013) 21 GSTR 124
Central Excises and Salt Act, 1944 — Section 11AC, 35G
High Courts12 Sept 2011Dismissed
Perhlad Vs Hans Raj and Others
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0137
High Courts12 Sept 2011Dismissed
Waryam Singh Vs Jagdev Singh
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0136
Penal Code, 1860 (IPC) — Section 420
High Courts12 Sept 2011Allowed
Sonam Rani and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0135
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts12 Sept 2011Allowed
Navdeep Kaur and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0128
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts12 Sept 2011Allowed
Mandeep Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0127
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts12 Sept 2011Allowed
Rajwinder Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0126
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts12 Sept 2011Dismissed
Food Corporation of India Vs Municipal Committee, Kotakpura and another
Punjab And Haryana At Chandigarh · (2011) 164 PLR 828
East Punjab Urban Rent Restriction Act, 1949 — Section 3Punjab Municipal Act, 1911 — Section 63, 64, 65, 66, 67
High Courts12 Sept 2011
Sultan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0092
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50, 55, 57
High Courts12 Sept 2011Dismissed
Surender Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 35, 52(A), 54, 55
High Courts12 Sept 2011Allowed
The Commissioner of Income Tax Vs Market Committee
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0081
High Courts12 Sept 2011Dismissed
Bharat Bhushan Vs Union Territory and Another
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0080
High Courts12 Sept 2011Allowed
Delhi Prakashan Vitran Private Ltd. Vs Haryana State Industrial Development Corporation Limited and Another
Punjab And Haryana At Chandigarh · (2011) 164 PLR 453