High Courts08 Sept 2011Allowed
Rajinder Singh Vs Chairman, UHBVN Ltd. and others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 797
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 42 of 196
High Courts08 Sept 2011Dismissed
Anil Kumar and another Vs Jai Pal Puri through L.Rs.
Punjab And Haryana At Chandigarh · (2011) 4 CivCC 646 : (2011) 4 RCR(Civil) 562
High Courts08 Sept 2011Allowed
Mumtaj and Others Vs State of Haryan
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Criminal) 672
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 392, 397, 458, 459
High Courts08 Sept 2011Allowed
Master Gaurav Sharma Vs Raman Sharma
Punjab And Haryana At Chandigarh · (2012) 2 DMC 467 : (2012) 1 RCR(Criminal) 218
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts07 Sept 2011Dismissed
Minakshi Thapar Vs Union of India
Punjab And Haryana At Chandigarh · (2013) 1 RCR(Civil) 787
Electricity (Supply) Act, 1948 — Section 60A
High Courts07 Sept 2011Dismissed
Santosh Vs Rajinder and Others
Punjab And Haryana At Chandigarh · (2012) 4 RCR(Civil) 847
High Courts07 Sept 2011Dismissed
Narinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2012) 1 ILR (P&H) 774 : (2012) 1 RCR(Criminal) 173
Criminal Procedure Code, 1973 (CrPC) — Section 357, 357(1), 357(3), 360, 545Penal Code, 1860 (IPC) — Section 148, 149, 323, 325, 354Probation of Offenders Act, 1958 — Section 11(1), 3, 4, 5
High Courts07 Sept 2011
Kiran Devi and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0125
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts07 Sept 2011Allowed
Naresh Kumar Sharma Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 796
Punjab Civil Services Rules — Rule 3.26, 4.19, 6.16, 6.16(2)
High Courts07 Sept 2011Dismissed
M/s N.S. and Company Vs Rajwant Kaur and others
Punjab And Haryana At Chandigarh · (2012) 132 FLR 641 : (2012) 2 LLJ 702 : (2011) 164 PLR 792 : (2012) 2 RCR(Civil) 45
High Courts07 Sept 2011Dismissed
Bhola Singh Vs Commissioner Faridkot Division and Others
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0086
High Courts07 Sept 2011
Beant Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0085
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts07 Sept 2011Dismissed
Col. R.C. Punj Vs U.T. Administration UT Chandigarh and another
Punjab And Haryana At Chandigarh · (2011) 164 PLR 794
High Courts07 Sept 2011Allowed
M/S A.K. Industries Vs The Employees State Insurance Corporation and Others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 302
Employees State Insurance Act, 1948 — Section 85B
High Courts06 Sept 2011
Kashmiri Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2012) CriLJ 1735
Constitution of India, 1950 — Article 161, 72Criminal Procedure Code, 1973 (CrPC) — Section 427, 427(1), 427(2), 432, 432(1)Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 9
High Courts06 Sept 2011Dismissed
Raghbir and Others Vs Rajender Kumar and Others
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0182
High Courts06 Sept 2011Allowed
Mahender Kumar Vs Dwarka Prasad
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0181
Constitution of India, 1950 — Article 227
High Courts06 Sept 2011Dismissed
United India Insurance Company Ltd. Vs Vijay Kumar and another
Punjab And Haryana At Chandigarh · (2012) ACJ 2281 : (2012) 2 LLJ 570 : (2011) 164 PLR 264
High Courts06 Sept 2011Dismissed
Darshan Singh Vs Gurmel Singh
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0162
High Courts06 Sept 2011Dismissed
Anil Mehra Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2011) 09 P&H CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138