High Courts23 Sept 2011Dismissed
Gurdarshan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) CriLJ 240
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Prevention of Corruption Act, 1988 — Section 13(2), 7
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 36 of 196
High Courts23 Sept 2011
R.P.S. Associates Vs Om Parkash @ Hari Singh and Others
Punjab And Haryana At Chandigarh · (2012) 2 ILR (P&H) 596
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Constitution of India, 1950 — Article 227Punjab Land Revenue Act, 1887 — Section 119, 120, 121, 122, 123
High Courts23 Sept 2011Allowed
Vinayak International Vs Urmila Devi and Others
Punjab And Haryana At Chandigarh · (2013) 2 ACC 257 : (2013) ACJ 414 : (2012) 132 FLR 839 : (2012) 3 LLJ 396
Civil Procedure Code, 1908 (CPC) — Section 151Workmens Compensation Act, 1923 — Section 2(1)(e), 2(1)(n), 2(e), 30, 30(1)
High Courts22 Sept 2011Dismissed
Yash Pal Vs Kaushal Rani and Another Kaushal Rani and Another Vs Yash Pal
Punjab And Haryana At Chandigarh · (2013) 2 RCR(Civil) 52
Evidence Act, 1872 — Section 106, 114(g)Hindu Adoptions and Maintenance Act, 1956 — Section 18, 23, 25, 3(b)Penal Code, 1860 (IPC) — Section 498A
High Courts22 Sept 2011Dismissed
V.M. Spinning Mills Vs Commissioner of Income Tax (Appeals)-II, Ludhiana
Punjab And Haryana At Chandigarh · (2012) 204 TAXMAN 19
Income Tax Act, 1961 — Section 260A
High Courts22 Sept 2011Dismissed
Dasondha Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) CriLJ 194
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 450
High Courts22 Sept 2011
Inder Singh Vs Assistant Registrar, Cooperative Societies, Jind and others
Punjab And Haryana At Chandigarh · (2012) 2 RCR(Civil) 164
Haryana Co-operative Societies Act, 1984 — Section 23
High Courts22 Sept 2011
Balwinder Singh Vs Union Territory, Chandigarh Administration, Chandigarh and others
Punjab And Haryana At Chandigarh · (2012) 2 RCR(Civil) 132
High Courts22 Sept 2011
Haryana Rice Millers & Dealers Association Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2012) 2 RCR(Civil) 189
Constitution of India, 1950 — Article 19(1)(g)
High Courts22 Sept 2011
Suresh Kumar & Ors. Vs Joginder Singh
Punjab And Haryana At Chandigarh · (2012) 1 CivCC 688 : (2011) 3 Law Herald 2920 : (2012) 2 RCR(Civil) 129
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3
High Courts22 Sept 2011Allowed
Jagjot Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2012) 3 RCR(Civil) 357
Punjab Package Deal Properties (disposal) Act, 1976 — Section 7, 7(2), 7(2)(b)
High Courts22 Sept 2011Dismissed
Oriental Insurance Company Vs Mangat Ram and Others
Punjab And Haryana At Chandigarh · (2013) ACJ 1058 : (2012) 2 RCR(Civil) 186 : (2012) 2 TAC 252
High Courts21 Sept 2011Allowed
Surjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) 3 Crimes 315 : (2012) 2 RCR(Criminal) 24
Criminal Procedure Code, 1973 (CrPC) — Section 169, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts21 Sept 2011Allowed
Fauja Singh and another Vs Lallu
Punjab And Haryana At Chandigarh · (2012) 3 RCR(Civil) 354
Civil Procedure Code, 1908 (CPC) — Section 100, 100(4), 100(5)
High Courts21 Sept 2011Allowed
Jitender Vs Union of India
Punjab And Haryana At Chandigarh · (2012) ACJ 2522 : (2012) 2 RCR(Civil) 135 : (2012) 2 TAC 229
Railway Claims Tribunal Act, 1987 — Section 16
High Courts21 Sept 2011
Harbhajan Singh Sandhu Vs Union of India and other
Punjab And Haryana At Chandigarh · (2012) 2 RCR(Civil) 137
Foreign Exchange Management Act, 1999 — Section 35
High Courts21 Sept 2011
Jagjit Singh @ Jagga Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) 1 Crimes 402
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 37, 42, 42(1), 42(2)
High Courts21 Sept 2011
Akash Vs Baljit Singh and Others
Punjab And Haryana At Chandigarh · (2012) 2 RCR(Civil) 112 : (2012) 2 TAC 218
Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts20 Sept 2011Allowed
Sarwan Singh Deceased through His L.Rs. Vs Sukhmander Singh Deceased through His L.Rs and Others
Punjab And Haryana At Chandigarh · (2012) 1 ILR (P&H) 548
High Courts20 Sept 2011Allowed
Ram Simran Singh Makkar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Criminal) 19
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 407Penal Code, 1860 (IPC) — Section 302, 34