High Courts08 Aug 2011Dismissed
Prabhjit Singh Vs Navneet Kaur
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0179
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 24
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 56 of 196
High Courts08 Aug 2011Dismissed
Commissioner of Central excise Vs Pioneer Agro Industries Ltd.
Punjab And Haryana At Chandigarh · (2012) 280 ELT 171
Central Excises and Salt Act, 1944 — Section 35G
High Courts08 Aug 2011Dismissed
Amrik Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0072
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 328, 34, 392
High Courts08 Aug 2011Dismissed
Suraj Mal alias Surjan Vs Nafe Singh and Others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0071
Hindu Succession Act, 1956 — Section 15(2)
High Courts08 Aug 2011Dismissed
Anup Singh Vs Tajinder Singh and Others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0070
Constitution of India, 1950 — Article 227
High Courts08 Aug 2011Allowed
Expo Industries and Others Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0030
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 142(1), 143(2), 147, 154, 155(2)Income Tax Act, 1961 — Section 271(1), 276C, 277, 278B, 279
High Courts08 Aug 2011Dismissed
Ashok Kumar Vaid and another Vs Mohinder Kumar Goel
Punjab And Haryana At Chandigarh · (2011) 164 PLR 729 : (2012) 1 RCR(Civil) 961
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts08 Aug 2011
Sukhdev Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 735
Punjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 2.2, 5Punjab Government National Emergency (Concession) Rules, 1965 — Rule 4
High Courts08 Aug 2011Dismissed
Narinder Kaur Vs Sukhwinder Singh
Punjab And Haryana At Chandigarh · (2012) 1 CivCC 121 : (2011) 164 PLR 743 : (2012) 2 RCR(Civil) 37
Hindu Marriage Act, 1955 — Section 13, 13(1), 25Protection of Women From Domestic Violence Act, 2005 — Section 12
High Courts05 Aug 2011Dismissed
State of Punjab and another Vs Tara Singh and another
Punjab And Haryana At Chandigarh · (2012) 3 RCR(Civil) 120
Civil Procedure Code, 1908 (CPC) — Section 100, 80Forest Act, 1927 — Section 29Punjab Tenancy Act, 1887 — Section 4(i)
High Courts05 Aug 2011
Onkar Singh Vs Dilbagh Rai and another
Punjab And Haryana At Chandigarh · (2011) 164 PLR 715 : (2012) 1 RCR(Civil) 968
East Punjab Urban Rent Restriction Act, 1949 — Section 13B, 18A(4), 18A(5)
High Courts05 Aug 2011
Dr. Harjot Kamal Singh Vs Union of India and others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 618
Constitution of India, 1950 — Article 226Indian Medicine Central Council (Election) Rules, 1975 — Rule 2, 4, 5, 7Indian Medicine Central Council Act, 1970 — Section 14, 15, 16, 17, 18
High Courts05 Aug 2011Dismissed
Dr. Ramneek Singh Bedi and another Vs Union of India and others
Punjab And Haryana At Chandigarh · (2011) 08 P&H CK 0034
Clinical Establishments (Registration and Regulation) Act, 2010 — Section 12(2), 2
High Courts05 Aug 2011Dismissed
Ram Kumar Vs Gurgaon Gramin Bank and others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 713
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66Constitution of India, 1950 — Article 227
High Courts05 Aug 2011Allowed
State of Punjab and others Vs Ex-constable Jasbir Singh
Punjab And Haryana At Chandigarh · (2011) 164 PLR 719
Punjab Police Rules, 1934 — Rule 12.1, 16.1, 16.2, 16.24(1)
High Courts04 Aug 2011Allowed
Phool Kaur Vs Permanent Lokadalat, Gurgaon, Haryana and others
Punjab And Haryana At Chandigarh · (2012) 2 ILR (P&H) 380
Legal Services Authorities Act, 1987 — Section 19, 22, 22(b), 22A, 22B
High Courts04 Aug 2011
Durga Dutt Vs Vidya Sagar
Punjab And Haryana At Chandigarh · (2011) 164 PLR 710 : (2012) 1 RCR(Civil) 966
High Courts04 Aug 2011Allowed
Jaswinder Singh Vs Union of India and Another
Punjab And Haryana At Chandigarh · (2011) 164 PLR 294
High Courts04 Aug 2011Allowed
Frances Newton Hospital, Ferozepur City Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 268
Income Tax Act, 1961 — Section 10(22A), 2(15)
High Courts04 Aug 2011
Amar Singh Vs Financial Commissioner, Haryana and Others
Punjab And Haryana At Chandigarh · (2012) 2 ILR (P&H) 105 : (2012) 3 RCR(Civil) 352
Constitution of India, 1950 — Article 243GPunjab Village Common Lands (Regulation) Act, 1961 — Section 13A, 14, 2(g), 2(g)(1), 2(g)(6)