High Courts29 Jul 2011Dismissed
Ex-Constable Manjit Singh No. 1893 Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 563
Punjab Police Rules, 1934 — Rule 16.2
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 60 of 196
High Courts29 Jul 2011Allowed
Sukhchain Singh Vs The Financial Commissioner (Co-operation), Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 4 RCR(Civil) 569
High Courts29 Jul 2011Dismissed
M/s. Shubh Deep Travels (Regd.) Mansa Vs State Transport Commissioner, Punjab and another
Punjab And Haryana At Chandigarh · (2011) 164 PLR 94
Central Motor Vehicles Rules, 1989 — Rule 55, 58Motor Vehicles Act, 1988 — Section 48, 48(5), 50Sales of Goods Act, 1930 — Section 19
High Courts29 Jul 2011
Naresh and Others Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2012) 4 RCR(Criminal) 989
Penal Code, 1860 (IPC) — Section 148, 149, 186, 332, 341Prevention of Damage to Public Property Act, 1984 — Section 3, 4
High Courts29 Jul 2011Dismissed
Satinderjit Singh Vs Hardev Singh and others
Punjab And Haryana At Chandigarh · (2012) 1 CivCC 39 : (2011) 164 PLR 566 : (2012) 1 RCR(Civil) 925
Evidence Act, 1872 — Section 154Succession Act, 1925 — Section 372
High Courts29 Jul 2011Allowed
Rakesh Kumar Sharma and another Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts29 Jul 2011Dismissed
Madan Lal Kalra and Others Vs Anil Kumar Tinna and Others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 557
Evidence Act, 1872 — Section 41Penal Code, 1860 (IPC) — Section 406, 498A
High Courts28 Jul 2011
Shamsher Singh Vs Gram Panchayat, Jhinverheri and Others
Punjab And Haryana At Chandigarh · (2012) 4 RCR(Civil) 238
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Land Acquisition Act, 1894 — Section 19, 4, 6
High Courts28 Jul 2011
Sanjay Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 3 Law Herald 2899 : (2011) 4 RCR(Criminal) 57
Evidence Act, 1872 — Section 118, 3Penal Code, 1860 (IPC) — Section 302
High Courts28 Jul 2011
Jaswinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Criminal) 434
Penal Code, 1860 (IPC) — Section 376(2)(g)
High Courts28 Jul 2011Dismissed
Hardevinder Singh Vs Paramjit Singh and others
Punjab And Haryana At Chandigarh · (2011) 164 PLR 103
Civil Procedure Code, 1908 (CPC) — Section 100, 11, 96
High Courts28 Jul 2011
Shri. Ajay Loothra and Others Vs The Deputy Commissioner-Cum-Registrar-Gurgaon and Others
Punjab And Haryana At Chandigarh · (2012) 1 CivCC 164 : (2011) 164 PLR 540
Contract Act, 1872 — Section 208Registration Act, 1908 — Section 17, 23, 24, 25, 26
High Courts28 Jul 2011Dismissed
Kailasho Devi Vs The Financial Commissioner and Principal Secretary To Government of Haryana
Punjab And Haryana At Chandigarh · (2011) 4 PLR 550
Haryana Evacuee Properties (Management and Disposal) Act, 2008 — Section 9Sale of Surplus Rural Properties Rules — Rule 5
High Courts27 Jul 2011Allowed
Phonographic Performance Limited Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2012) 1 ILR (P&H) 602 : (2011) 164 PLR 519 : (2011) 4 RCR(Criminal) 776
Copyright Act, 1957 — Section 2, 30, 33, 33(3), 34Copyright Rules, 1958 — Rule 14GCriminal Procedure Code, 1973 (CrPC) — Section 482
High Courts27 Jul 2011
Gaurav Processors Private Limited Vs Haryana Financial Corporation and Another
Punjab And Haryana At Chandigarh · (2011) 164 PLR 525
Civil Procedure Code, 1908 (CPC) — Section 89State Financial Corporations Act, 1951 — Section 29
High Courts27 Jul 2011
Sharan Bala Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0108
Punjab Civil Services Rules — Rule 4.23, 4.9
High Courts27 Jul 2011Allowed
Randhir Singh Vs Karnail Singh and Another
Punjab And Haryana At Chandigarh · (2011) 164 PLR 530
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 19
High Courts27 Jul 2011
Surjan Vs Financial Commissioner, Revenue, Haryana and Others
Punjab And Haryana At Chandigarh · (2012) 1 ILR (P&H) 891 : (2011) 164 PLR 534
Punjab Security of Land Tenures Act, 1953 — Section 2(2), 2(9), 9
High Courts27 Jul 2011
New Shivani Co-operative Group Housing Society Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 1 RCR(Civil) 238
Haryana Co-operative Societies Act, 1984 — Section 114
High Courts27 Jul 2011Dismissed
M.L. Sachdeva Vs Dakshin Haryana Bijli Vitran Nigam Ltd and Another
Punjab And Haryana At Chandigarh · (2011) 4 PLR 535
Constitution of India, 1950 — Article 311(2)Haryana State Electricity Board Employees (Punishment and Appeal) Regulations, 1990 — Regulation 7, 7(2)Penal Code, 1860 (IPC) — Section 120B, 148, 149, 210, 307