COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2011

3,920 judgments · page 63 of 196

High Courts15 Jul 2011Allowed

Saint Paul's Education Religious and Chairtable Society Vs Gurinder Singh and Others

Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0018

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2AConstitution of India, 1950 — Article 227

High Courts14 Jul 2011Dismissed

Narender and Others Vs Haryana Staff Selection Commission

Punjab And Haryana At Chandigarh · (2013) 1 SLJ 366

Constitution of India, 1950 — Article 309

High Courts14 Jul 2011Dismissed

Baljinder Singh Hira Vs Karnail Singh Sansoya

Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0180

Constitution of India, 1950 — Article 227

High Courts14 Jul 2011Dismissed

Manmohan Kaur Vs Davinder Pal Singh

Punjab And Haryana At Chandigarh · (2011) 163 PLR 677

Civil Procedure Code, 1908 (CPC) — Section 100Punjab Land Revenue Act, 1887 — Section 123

High Courts14 Jul 2011

Durga Fruit Company Vs The State Agricultural Marketing Board, U.T. Chandigarh and another

Punjab And Haryana At Chandigarh · (2011) 164 PLR 56 : (2011) 4 RCR(Civil) 513

High Courts14 Jul 2011

J.K. Lakshmi Cement Ltd. Vs Punjab State Electricity Board and Others

Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0165

High Courts14 Jul 2011Dismissed

Power Drugs Ltd. Vs CIT

Punjab And Haryana At Chandigarh · (2011) 245 CTR 623 : (2011) 201 TAXMAN 194

Income Tax Act, 1961 — Section 143(1), 143(2), 234B, 234C, 260A

High Courts14 Jul 2011Dismissed

Sarla Sharma Vs Jawahar Singh Verma and Another

Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0155

High Courts14 Jul 2011Dismissed

Ram Saran Kaushik and Others Vs Sh. Navraj Sandhu and Another

Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0154

High Courts14 Jul 2011

Jainudin Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0151

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50

High Courts14 Jul 2011Allowed

Amarjit Kaur and Others Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0150

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 148, 149, 336, 380

High Courts14 Jul 2011Dismissed

Karam Chand @ Karma Vs Tarsem Lal and Others

Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0149

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Constitution of India, 1950 — Article 227

High Courts14 Jul 2011

Hardev Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0135

Criminal Procedure Code, 1973 (CrPC) — Section 173 , 313Prevention of Corruption Act, 1988 — Section 7

High Courts14 Jul 2011Dismissed

Bakshish Singh Vs Rajinder Singh and Others

Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0127

Contempt of Courts Act, 1971 — Section 12

High Courts14 Jul 2011Dismissed

Hardev Singh Vs Sh. Sohan Lal and Others

Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0117

High Courts14 Jul 2011

Dr. Balbir Chand Josan Vs Chandigarh Administration U.T. and Others

Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0088

Constitution of India, 1950 — Article 19(1), 226General Clauses Act, 1897 — Section 21Punjab Affiliated Colleges (Security of Service of Employees) Act, 1974 — Section 11, 2, 7

High Courts14 Jul 2011Dismissed

Jasbir Singh and Others Vs Commissioner (Appeals) Jalandhar Division and Others

Punjab And Haryana At Chandigarh · (2011) 163 PLR 545 : (2011) 4 RCR(Civil) 1

Constitution of India, 1950 — Article 14, 226Industrial Disputes Act, 1947 — Section 10

High Courts14 Jul 2011Dismissed

Harpreet Kaur Vs Election Tribunal, Amritsar and others

Punjab And Haryana At Chandigarh · (2011) 4 RCR(Civil) 661

Punjab State Election Commission Act, 1994 — Section 55

High Courts14 Jul 2011

M/s Zamindara Oil Store Rampura Phool, Bathinda Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2011) 164 PLR 55

High Courts14 Jul 2011Allowed

Commissioner of Income Tax (TDS) Vs H.M.T. Ltd.

Punjab And Haryana At Chandigarh · (2011) 07 P&H CK 0027

Income Tax Act, 1961 — Section 201(1A), 260AIndustrial Disputes Act, 1947 — Section 33(2)Land Acquisition Act, 1894 — Section 6