High Courts19 Jan 2011Allowed
Ashok Kumar Vs Raj Kumar
Punjab And Haryana At Chandigarh · (2011) 162 PLR 425
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 11, 13(3A), 2(D)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 183 of 196
High Courts19 Jan 2011Dismissed
Pawan Kumar Vs Jagdev Singh
Punjab And Haryana At Chandigarh · (2011) 162 PLR 376 : (2011) 5 RCR(Civil) 206
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5)Constitution of India, 1950 — Article 227
High Courts19 Jan 2011Dismissed
Manohar Singh Vs Daljit Singh and Others
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 356
Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 100, 107, 109, 304B, 306
High Courts18 Jan 2011Dismissed
Budhi Vs Commission (Appeals) Ambala Division and others
Punjab And Haryana At Chandigarh · (2012) 166 PLR 684
Constitution of India, 1950 — Article 226, 227Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 13A, 13B(2)
High Courts18 Jan 2011Allowed
Krishna Rice and Genral Mill Vs District Food and Supplies Controller and Another
Punjab And Haryana At Chandigarh · (2011) 3 ARBLR 463 : (2011) 162 PLR 432
Arbitration and Conciliation Act, 1996 — Section 34
High Courts18 Jan 2011Dismissed
Sukhbir and Others Vs Hari Dass Chela Baba Brindaban Dass Chela Hari Dass and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 365
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts18 Jan 2011Allowed
National Insurance Company Limited Vs Rajbir Singh and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 98
Workmens Compensation Act, 1923 — Section 149
High Courts18 Jan 2011
Vijay Kumar Bansal Vs The Advisor to The Administrator and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 560
Capital of Punjab (Development and Regulation) Act, 1952 — Section 9
High Courts18 Jan 2011Dismissed
Santosh Gir and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0379
Penal Code, 1860 (IPC) — Section 148, 149, 307, 320, 323
High Courts18 Jan 2011Allowed
Prem Devi Vs Bala Devi and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0350
Court Fees Act, 1870 — Section 7(4), 7(5)
High Courts18 Jan 2011
Sukhwinder Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 607 : (2011) 1 RCR(Civil) 896
Constitution of India, 1950 — Article 226, 227 , 243Punjab Panchayati Raj Act, 1994 — Section 11 , 12
High Courts18 Jan 2011
Vikram Grover @ Vicky Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0334
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts18 Jan 2011
Sudesh Kumar Vs Union of India and Others National Insurance Company Ltd. Vs Sudesh Kumar and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0326
High Courts18 Jan 2011Dismissed
State of Haryana and Others Vs Balwan Singh
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0303
High Courts18 Jan 2011Dismissed
Ved Pal and Others Vs Tek Ram
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0269
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 227
High Courts18 Jan 2011Dismissed
Mohammad Yunus and Others Vs Shakur and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0220
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13
High Courts18 Jan 2011Dismissed
Amar Singh Vs Additional Director and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0177
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts18 Jan 2011
Baldev Krishan and Another Vs Ramesh Kumar and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0170
High Courts18 Jan 2011Dismissed
Puran Singh and Another Vs Additional Director, C/H Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0162
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts18 Jan 2011
Paramjit Kaur @ Gurmit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0147
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 34