High Courts19 Jan 2011
Thermadyne Pvt. Ltd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 40 VST 505
Haryana General Sales Tax Act, 1973 — Section 25(5), 42
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 182 of 196
High Courts19 Jan 2011Allowed
Harbhajan Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 4 RCR(Civil) 35
Constitution of India, 1950 — Article 226, 227
High Courts19 Jan 2011Dismissed
Sandeep Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 89(2)
High Courts19 Jan 2011
Lakhwinder Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Civil) 857
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts19 Jan 2011Dismissed
Harbans Kaur and Another Vs Jagir Singh and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0312
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7, Order 34 Rule 7(1)
High Courts19 Jan 2011Dismissed
Jaswant Singh and Another Vs Kuldip Raj and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0311
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101
High Courts19 Jan 2011
Jagtar Singh Vs Mangat Saini & Ors.
Punjab And Haryana At Chandigarh · (2011) 3 Law Herald 2292
Evidence Act, 1872 — Section 63, 65
High Courts19 Jan 2011
Pooja Vaid and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0286
Criminal Procedure Code, 1973 (CrPC) — Section 302(9), 320, 438, 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts19 Jan 2011
Deep Inder Singh Vs Zamir Pal Kaur
Punjab And Haryana At Chandigarh · (2011) 6 RCR(Civil) 51
Hindu Marriage Act, 1955 — Section 13
High Courts19 Jan 2011Dismissed
Attar Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0254
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401Penal Code, 1860 (IPC) — Section 302
High Courts19 Jan 2011
Maya Devi and Another Vs Mohan Singh and Another
Punjab And Haryana At Chandigarh · (2012) 2 RCR(Civil) 6
Motor Vehicles Act, 1988 — Section 166
High Courts19 Jan 2011
Mandeep Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0218
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts19 Jan 2011
Harwinder Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0217
Penal Code, 1860 (IPC) — Section 328
High Courts19 Jan 2011Dismissed
Ranjit Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 382
Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 365
High Courts19 Jan 2011Dismissed
The Punjab State Civil Supplies Corporation Ltd. and Another Vs Ambey Rice and General Mills and Another
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0151
Arbitration and Conciliation Act, 1996 — Section 34
High Courts19 Jan 2011
Jagtar Singh Vs Mangat Saini
Punjab And Haryana At Chandigarh · (2011) 2 PLR 371
Evidence Act, 1872 — Section 63, 65, 68, 69Hindu Succession Act, 1956 — Section 30Succession Act, 1925 — Section 63, 68
High Courts19 Jan 2011Allowed
Surinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 111
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304B, 306, 498
High Courts19 Jan 2011Dismissed
Rajasthan State Road Transport Corporation Vs Aslam Ansari
Punjab And Haryana At Chandigarh · (2011) 162 PLR 127 : (2011) 3 TAC 43
High Courts19 Jan 2011Dismissed
Gopal Singal Vs Assistant Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2012) 347 ITR 556
Income Tax Act, 1961 — Section 143(1)(a), 145(2), 158BA(3), 158BB, 158BB(2)
High Courts19 Jan 2011Dismissed
Sohan Singh and Others Vs Joginder Singh and Another
Punjab And Haryana At Chandigarh · (2011) 162 PLR 367
Penal Code, 1860 (IPC) — Section 304B