High Courts18 Jan 2011
Amandeep Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0132
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 184 of 196
High Courts18 Jan 2011
Smt. Neeru Bala Vs Om Parkash @ OP
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0129
High Courts18 Jan 2011
Sandeep Sethi and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0103
Criminal Procedure Code, 1973 (CrPC) — Section 320(9) , 482Penal Code, 1860 (IPC) — Section 406, 498A, 506
High Courts18 Jan 2011Dismissed
Dilawar Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0100
Criminal Procedure Code, 1973 (CrPC) — Section 427, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts18 Jan 2011Dismissed
Union of India (UOI) and Others Vs Kewal Singh and Another
Punjab And Haryana At Chandigarh · (2011) 162 PLR 429
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 2.2(b)(2), 9(2)(b)(2)
High Courts18 Jan 2011Dismissed
State of Haryana Vs Mohan alias Monu
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 433
Criminal Procedure Code, 1973 (CrPC) — Section 378, 378(3)Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 52, 52(2), 53
High Courts17 Jan 2011Allowed
Orchid Infrastructure Developers Pvt. Ltd. Vs Haryana Urban Development Authority and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 816 : (2011) 5 RCR(Civil) 591
Haryana Urban Development (Disposal of Land and Buildings) Regulations, 1978 — Regulation 5(2), 6Haryana Urban Development Authority Act, 1977 — Section 51(4)
High Courts17 Jan 2011Dismissed
Sukhbir Kaur and another Vs Gurjit Singh and others
Punjab And Haryana At Chandigarh · (2012) 3 RCR(Civil) 94
Punjab Land Revenue Act, 1887 — Section 13, 158
High Courts17 Jan 2011Allowed
Raghbir Saran Subhash Chander Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 41 VST 198
Central Sales Tax Act, 1956 — Section 14Punjab General Sales Tax Act, 1948 — Section 4(2A)
High Courts17 Jan 2011Allowed
Sukhdev Singh and Another Vs Balwinder Singh and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0391
High Courts17 Jan 2011
Jodha Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0389
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 18
High Courts17 Jan 2011Allowed
Shiv Raj Singh Vs Bhola Ram and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0387
High Courts17 Jan 2011Dismissed
Hardas Singh Vs Darshan Singh
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0378
Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts17 Jan 2011Allowed
New India Assurance Company Limited Vs Chet Singh and Others Chet Singh Vs Basant and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 808 : (2011) 5 RCR(Civil) 597 : (2011) 4 TAC 645
Evidence Act, 1872 — Section 165
High Courts17 Jan 2011Dismissed
Kuldip Singh Vs Gurjit Singh and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0372
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 174
High Courts17 Jan 2011Allowed
Manjit Kaur and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0371
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 324, 326, 34
High Courts17 Jan 2011
Sonepat Hindu Educational and Charitable Society Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0370
Haryana Societies Registration (Amendment) Act, 2007 — Section 22Societies Registration Act, 1860 — Section 22, 23
High Courts17 Jan 2011
Kuldeep Singh and Others Vs Arjan Singh and Another
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0361
Penal Code, 1860 (IPC) — Section 323, 324, 34, 341, 427Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts17 Jan 2011Allowed
Ravinder Kumar Vs Chanan Singh
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0325
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482
High Courts17 Jan 2011Dismissed
Jaikum and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0310
Penal Code, 1860 (IPC) — Section 34, 436, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 18, 3