COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2011

3,920 judgments · page 185 of 196

High Courts17 Jan 2011Allowed

Harjit Kaur Mann Vs State of Punjab and Another Jaswant Singh Mann and Another Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0277

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 34, 406, 498A

High Courts17 Jan 2011Dismissed

Charan Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0252

High Courts17 Jan 2011

Gurbhej Singh Sandhu Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0250

Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 190, 200, 36

High Courts17 Jan 2011

Davinder Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0245

Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 190, 200, 36

High Courts17 Jan 2011

Virender @ Sonu Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 900(1)

Criminal Procedure Code, 1973 (CrPC) — Section 439Essential Commodities Act, 1955 — Section 7

High Courts17 Jan 2011

Nachhattar Kaur and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0156

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307, 473

High Courts17 Jan 2011Dismissed

Tej Pal and Others Vs Sumer Singh and Others

Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0142

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17Constitution of India, 1950 — Article 227

High Courts17 Jan 2011Allowed

Gurdial Singh and Others Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0140

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 324, 326, 34, 341

High Courts17 Jan 2011Allowed

Telu Ram Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0118

Punjab Village Common Lands (Regulation) Act, 1961 — Section 11

High Courts17 Jan 2011Dismissed

Vinod Kumar and Others Vs Janak Raj and Others

Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0115

High Courts17 Jan 2011

Inder Singh Vs Dara Singh and Another

Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0112

Constitution of India, 1950 — Article 227

High Courts17 Jan 2011Dismissed

Sukhpal Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 749

Penal Code, 1860 (IPC) — Section 304

High Courts17 Jan 2011Dismissed

Sulabh International Social Service Organisation Vs Employees' State Insurance Corporation and Another

Punjab And Haryana At Chandigarh · (2011) 129 FLR 544 : (2011) LLR 435 : (2011) 162 PLR 810

Constitution of India, 1950 — Article 227Employees State Insurance Act, 1948 — Section 1(5), 45A, 75, 75(2B), 76

High Courts17 Jan 2011Allowed

Surinder Kumar Vs Sham Lal and Another

Punjab And Haryana At Chandigarh · (2011) 162 PLR 814 : (2011) 5 RCR(Civil) 596

Punjab Panchayat Election Rules, 1994 — Rule 45A(8)

High Courts17 Jan 2011Allowed

Manjit Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 907 : (2011) 1 RCR(Criminal) 907

Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 18(c), 21Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 61

High Courts14 Jan 2011Dismissed

Rational Business Corporation Pvt. Ltd. Vs Union of India

Punjab And Haryana At Chandigarh · (2017) 346 ELT 247

High Courts14 Jan 2011Dismissed

Tarsem Lal Vs Smt. Harjinder Kaur

Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0471

High Courts14 Jan 2011Allowed

Devinder Singh Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 106

Criminal Procedure Code, 1973 (CrPC) — Section 195(1), 482Penal Code, 1860 (IPC) — Section 109, 120B, 148, 149, 182

High Courts14 Jan 2011

Jasbir Singh Vs Joginder Singh and others

Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 201

Penal Code, 1860 (IPC) — Section 148, 149, 302, 304

High Courts14 Jan 2011Dismissed

Anita Aggarwal and others Vs Raj Kumar

Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 745

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17East Punjab Urban Rent Restriction Act, 1949 — Section 13